Kerala High Court
Muhammed Favaz.P.K vs State Of Kerala on 4 March, 2026
WP(C) Nos.2854/2023 & con.cases
1
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 2854 OF 2023
PETITIONER:
SIDHHARRTH SUNIL
AGED 24 YEARS
S/O. SUNIL KUMAR.S., ‘SWATHY', HOUSE NO.LN
E 40-1, LEKSHMI NAGAR, PATTOM.P.O.,
THIRUVANANTHAPURAM, PIN - 695004
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
SHRI.BABU V.P.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014
WP(C) Nos.2854/2023 & con.cases
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4 KMCT MEDICAL COLLEGE
MUKKAM, MANASSERY.P.O., KOZHIKODE, REPRESENTED BY
ITS PRINCIPAL, PIN - 673602
BY ADVS.
GOVERNMENT PLEADER
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY
COMMITTEE FOR PROF. COLLEGES
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).549/2023, 1508/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
3
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 549 OF 2023
PETITIONERS:
1 JOVITA STALIN
AGED 22 YEARS
D/O.STALIN JOSEPH, CHARLYS, SJB NAGAR, HOUSE
NO.7, PORT ROAD, SAKTHIKULANGARA.P.O., KOLLAM,
PIN - 691581
2 GEREENA SARA ZACHARIAH
AGED 22 YEARS
D/O.DR.BINOY ZACHARIAH THOMAS, 7C, JERUSALEM
RESIDENCY, EXCEL LANE, ELAMKULAM,
KADAVANTHARA.P.O., KOCHI, PIN - 682020
3 REVATHY SMITHA JAYAN
AGED 22 YEARS
D/O.TOTO.B.JAYAN, THARANGAM, JAI NAGAR SOUTH
HOUSE NO. 9, NEAR MEDICAL COLLEGE P.O.,
KUMARAPURAM, THIRUVANANTHAPURAM., PIN - 695011
4 GAUTHAM ARAVIND
AGED 22 YEARS
S/O.DR.ARAVINDH.S.ANAND, KMLRA 132, KAUSTUBHAM,
KUMARAPURAM, MEDICAL COLLEGE, THIRUVANANTHAPURAM-
695011
5 NIHAL NIWAS AHAMED
AGED 22 YEARS
S/O NIWAS AHAMED, INNIS, VALIYAMARAM, ALAPPUZHA,
WP(C) Nos.2854/2023 & con.cases
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2026:KER:19388
PIN - 688012
6 JITHIN JAYAKUMAR
AGED 25 YEARS
S/O.JAYAKUMAR.P.R., KAUSTHUBHAM,
PERINGILIPURAM.P.O., ENNAKKAD, ALLAPPUZHA, PIN -
689624
7 JEEVAN.J.S.
AGED 22 YEARS
S/O.JAYAKRISHNAN.M.S., JEEVANJYOTHI, PAPPADU,
NETTAYAM.P.O., THIRUVANANTHAPURAM, PIN - 695013
8 AISWARYA.G.
AGED 22 YEARS
D/O.SEKHARAN.K., NOOPURA ARUMANOOR POOVAR.P.O.,
THIRUVANANTHAPURAM, PIN - 695525
9 ASWATHY.J.S.
AGED 22 YEARS
D/O.JAGADEESAN.V., MANGALAM NAGAR 71-A,
ARUNNUTTIMANGALAM, MANGAD.P.O., KOLLAM, PIN -
691015
0 SREELAKSHMI.S.R.
AGED 22 YEARS
D/O.SREEJITH.M.NAMPOOTHIRI, SREELAKOM, GRA 13,
GOWREESHAPATTOM ROAD, PATTOM.P.O.,
THIRUVANANTHAPURAM, PIN - 695004
11 S.DROWPATHY
AGED 22 YEARS
D/O.D.SUNIL KUMAR, THRIPTHY PANKONAM,
MUKHATHALA.P.O., KOLLAM, PIN - 691576
12 PARVATHY.R.L.KAIMAL
AGED 22 YEARS
D/O.RAJESH RAVINDRAN, PALAPUZHA BHAVANAM,
NECHIPUZHOOR.P.O., PALA, KOTTAYAM, PIN - 686574
WP(C) Nos.2854/2023 & con.cases
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13 RITHIKA RAJESH
AGED 22 YEARS
D/O.RAJESH VIJAYAN, PRATEEKSHA, HOUSE NO.7A,
BAINS COMPOUND, NANTHENCODE, THIRUVANANTHAPURAM,
PIN - 695003
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 SREE GOKULAM MEDICAL COLLEGE & RESEARCH
FOUNDATION
VENJARAMOODU, THIRUVANANTHAPURAM, REPRESENTED BY
ITS PRINCIPAL., PIN - 695607
BY ADVS.
GOVERNMENT PLEADER
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY
COMMITTEE FOR PROF. COLLEGES
SHRI.TONY GEORGE KANNANTHANAM
SRI.THOMAS GEORGE
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
6
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 1508 OF 2023
PETITIONERS:
1 HAALIYA HUSKER
AGED 20 YEARS
D/O.HUSKER.K.PAREED, KALLUPURACKAL HOUSE,
THRIKKAKKARA, ERNAKULAM, PIN - 682021
2 ARYA.S
AGED 20 YEARS
D/O.SUNILKUMAR MANOHARAN, THOTTATHIL VEEDU (TRA
C-44), THEKKEVILA P O, MUNDAKKAL VILLAGE, KOLLAM,
PIN - 691016
3 FARAZ SAJEEB ABOOBAKER
AGED 20 YEARS
S/O.DR. SAJEEB ABOOBAKER, TC 3/2245, PATTOM.P.O.,
THIRUVANANTHAPURAM, PIN - 695004
4 BISMITHA.S
AGED 20 YEARS
D/O.SHAJI.A., SHAJI MANZIL, VANDHIKAPPALLY,
CHEPPAD.P.O., ALAPPUZHA, PIN - 690507
5 SHERIN SHIRAZ
AGED 20 YEARS
D/O.SHIRAZ IBRAHIM, EDAPPURAYIL, SRPM.P.O.,
THAZHAVA, KARUNAGAPPALLY, KOLLAM, PIN - 690523
WP(C) Nos.2854/2023 & con.cases
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6 ASMA RAIS
AGED 20 YEARS
D/O.RAIS.P.IBRAHIM, PUTHIYAYIKARAN, RAHMA MANZIL,
KAIPAMANGALAM, THRISSUR, PIN - 680681
7 SURAYYA SHAJI
AGED 20 YEARS
D/O.HASSAN RAWTHER SHAJI, NADUVILAPARAMBIL HOUSE,
KOLLAKADAVU, CHENGANNUR, ALAPHUZHA, PIN - 690509
8 MUHAMMAD HASHIF AKIL
AGED 20 YEARS
S/O.HASHIF BASHEER, SHERIN MANZIL, SREEKARYAM,
CHAVADIMUKKU, THIRUVANANTHAPURAM, PIN - 695017
9 FAYIZ SHAMSUDEEN
AGED 20 YEARS
S/O.ISMAIL SHAMSUDEEN, KAREESSERIL SHAMSIYA, KS
PURAM.P.O., KARUNAGAPPALLY, KOLLAM, PIN - 690544
10 ASHIK.I.
AGED 20 YEARS
S/O.ISMAIL AYOOB, MUTHIRAVILA, NADAYARA,
SREENIVASAPURAM.P.O., VARKALA,
THIRUVANANTHAPURAM, PIN - 695145
11 NIHANA ANZAR
AGED 20 YEARS
D/O.S.ANZAR, THEKKETHODIYIL PADINJATTATHIL,
MYLAKKADU.P.O., KOTTIYAM, KOLLAM, PIN - 691571
12 DIA AJAZ.S.
AGED 20 YEARS
D/O.AJAS AHAMMED, THEKKEVILAKAM VEEDU, ALUMMOODU,
KANIYAPURAM.P.O., THIRUVANANTHAPURAM, PIN -
695301
13 NIHANA ABDUL SALAM
AGED 20 YEARS
D/O.ABDUL SALAM, PANIKKASSERY HOUSE,
KRISHNAPURAM, OLLUKKARA.P.O., THRISSUR, PIN -
WP(C) Nos.2854/2023 & con.cases
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680655
14 MOHAMMED REHAN
AGED 20 YEARS
S/O.MOHAMMED RAFI, NMH MANZIL , TC 49/270 (19),
KAMALNAGAR 2ND STREET, KAMALESHWARAM,
MANACAD.P.O., THIRUVANANTHAPURAM, PIN - 695009
15 ZIYANA NEYAS
AGED 20 YEARS
D/O.NEYAS KARIM, THUNDUMANNIL, NJETTOOR,
KULANADA.P.O., PATHANAMTHITTA, PIN - 689503
16 ARATHY DILEEP
AGED 20 YEARS
D/O.DILEEP.S., ARATHY BHAVAN, NEAR VETERINARY
HOSPITAL, PERUMPUZHA.P.O., KOLLAM, PIN - 691504
17 PAVITHRA.D.
AGED 20 YEARS
D/O.PRADEEP.R., ROHINI, KOTHETHU NAGAR 56 A,
KADAPPAKADA.P.O., KOLLAM, PIN - 691008
18 DIYA SAMRIN AHNAS
AGED 20 YEARS
D/O.AHNAS.M., SHERIN GARDENS, VILAPURAM NAGAR,
ULIYAKOVIL.P.O., KOLLAM, PIN - 691019
19 BINSHA BADAR.B.
AGED 20 YEARS
D/O.BADARUDHEEN.E., BINSHA COTTAGE, CHINGELI,
KADAKKAL.P.O., KOLLAM, PIN - 691536
20 NANDANA BIJU
AGED 20 YEARS
D/O.M.R.BIJU, NANDANAM, VAZHAVILAKAM,
VILPPILSALA. P.O., PEYADU, THIRUVANANTHAPURAM,
PIN - 695573
WP(C) Nos.2854/2023 & con.cases
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21 VYSHNAV ANILKUMAR
AGED 20 YEARS
S/O.ANILKUMAR.C., THURUTHIPALLIL HOUSE,
KURIANNOOR.P.O., THIRUVALLA, PATHANAMTHITTA, PIN
- 689550
22 ARYA BIRENDRAPAL
AGED 20 YEARS
D/O.BIRENDRAPAL.I.B., SWASTHI HOUSE, SASTHA NAGAR
1, KALLEPPADI ROAD, MULANKUNNATHUKAVU.P.O.,
THRISSUR, PIN - 680581
23 MALAVIKA.M.
AGED 20 YEARS
D/O.MANI.K., MASMARA, MEVENAKONAM,
KALLUVATHUKKAL.P.O., KOLLAM, PIN - 691578
24 ROSHAN SHINE
AGED 20 YEARS
S/O.SHYNI.P.V., KAWSTHUBHAM, 25 JANANI NAGAR,
MANGAD.P.O., KOLLAM, PIN - 691015
25 AYUSH MANOJ
AGED 20 YEARS
S/O.DR.MANOJ.V., HOUSE NO.7, BHARANIKKAVU
RESIDENCE NAGAR, MADANNADA, THEKKEVILA P.O.,
KOLLAM, PIN - 691016
26 AMINA PAZHAYA THAVALAM
AGED 21 YEARS
D/O.RAHMATHULLA.A.SAMAD, SAMAD PAZHAYATHAVALAM
(H), KORATTY, ERUMELY, KOTTAYAM, PIN - 686509
27 PARVEEN SALEEM
AGED 20 YEARS
D/O.M.K.SALEEM, KUMARACHAM VILAKATHU VEEDU,
THIRUVALLAM, THIRUVALLAM.P.O.,
THIRUVANANTHAPURAM, PIN - 695027
28 ABHIJIT JAYAKUMAR
AGED 20 YEARS
WP(C) Nos.2854/2023 & con.cases
10
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S/O.JAYAKUMAR.S., HOUSE NO.269, GIRINAGAR, KOCHI,
PIN - 682020
29 NAVANEETHA VINOD
AGED 20 YEARS
D/O.VINOD.T.O., VINAYAKA, TC 31/580(1), SNNRA
24B, PETTAH.P.O., THIRUVANANTHAPURAM, PIN -
695024
30 KAVYA.S.NADH
AGED 20 YEARS
D/O.PADMAKUMAR.K., KAVYANJALI, CHATHANNOOR.P.O.,
KOLLAM, PIN - 691572
31 KAVYA CHANDRAN.K.
AGED 20 YEARS
D/O.J.HEMACHANDRAN, KALIVEEDU, AMARAVILA.P.O.,
THIRUVANANTHAPURAM, PIN - 695122
32 ARJUN GEORGE KOSHY
AGED 20 YEARS
S/O.DR.VINOD KOSHY, EDEN MAVILETHU,
CHERUKOLE.P.O., MAVELIKARA, ALAPPUZHA, PIN -
690104
33 ANAND VENUKUTTAN
AGED 20 YEARS
S/O.VENUKUTTAN.M., RAMANILAYAM, UR-56, UPPALAM
ROAD, THIRUVANANTHAPURAM, PIN - 695001
34 AMINA JASMINE SADIQ
AGED 20 YEARS
D/O.DR.SADDIQ.M.H., CHIRAKKAKATHU VEEDU,
ANDOORKONAM.P.O., THIRUVANANTHAPURAM, PIN -
695584
35 AISWARYA.B.R.
AGED 20 YEARS
D/O.BYJU.S., PUNARTHAM, MEKKETHOTTAM,
MANGALATHUKONAM, KATTACHALKUZHI.P.O.,
THIRUVANANTHAPURAM, PIN - 695501
WP(C) Nos.2854/2023 & con.cases
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36 ADITHYA ABHILASH
AGED 20 YEARS
D/O.ABHILASH CHANDRAN, CHANDRA KANTHAM, KANNIMEL,
KAVANADU.P.O., KOLLAM, PIN - 691003
37 GOWRI BABURAJ NAIR
AGED 20 YEARS
D/O.BABURAJ.K., CHERIYA MATHIYOTTU HOUSE, ACAC
NAGAR, ATTINGAL.P.O., THIRUVANANTHAPURAM, PIN -
695101
38 SRIDHI KRISHNA.M.
AGED 20 YEARS
D/O.K.S.ANIL KUMAR, ANIL BHAVAN, SOORANAD
NADUVIL, ANAYADI.P.O., KOLLAM, PIN - 690561
39 JESU GEROGE MAMACHAN
AGED 20 YEARS
D/O.GEORGE MAMACHAN, JESU BHAVAN, ASTAMUDI.P.O.,
KOLLAM, PIN, PIN - 691602
40 BENAJAMIN BENOY PAUL
AGED 20 YEARS
S/O.BENOY PAUL, TC 48/56, BETHEL,
KAPPADAKKAMADATHIL, NJALIKONAM, ARAMADA.P.O.,
THIRUVANANTHAPURAM, PIN - 695032
41 JOVITHA JOVIN
AGED 20 YEARS
D/O.JOVIN VINCENT, VADAKUMCHERY POTTAKA HOUSE,
T.B.ROAD, THRISSUR.P.O., PIN - 680001
42 DEVANANDA.S.AJITH
AGED 20 YEARS
D/O.DR.AJITH KUMAR.V.R., E 1, SAMUEL GARDENS,
ARCHANA NAGAR, PONGOMMMODU, MEDICAL COLLEGE.P.O.,
THIRUVANANTHAPURAM, PIN - 695011
WP(C) Nos.2854/2023 & con.cases
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43 JEFFERY JOSE
AGED 20 YEARS
S/O.JOSE THULLAKULATHIL SIMON, THULLAKULATHIL
HOUSE, KULANADA.P.O., PATHANAMTHITTA, PIN -
689503
44 AALINA.S.S
AGED 20 YEARS
D/O.SURESH KUMAR.T., SANTHA BHAVAN, NEDUVANVILA,
PARASSALA.P.O., THIRUVANANTHAPURAM, PIN - 695502
45 ANNA SEBASTINE
AGED 20 YEARS
D/O.KANNAMPUZHA THOMAS SEBASTINE, KANNAMPUZHA
CHERADAI HOUSE, KOMBODINJAMAKKAL,
THAZHEKKAD.P.O., THRISSUR, PIN - 680697
46 JOSHUA SAM LIBU
AGED 20 YEARS
S/O.LIBU.G.K., TC 14/2142, SUNNY DALE MEADS LANE,
PALAYAM, THIRUVANANTHAPURAM, PIN - 695034
47 NAVEEN.S.J.
AGED 20 YEARS
S/O.SATHEESH KUMAR.C., SNEHATHEERAM, MARADI,
PLAMOOTTUKADA.P.O., THIRUVANANTHAPURAM, PIN -
695122
48 MARIA ANNA ALWIIN
AGED 20 YEARS
D/O.ALWIN GEORGE, KALEEKAL ANUGRAHA, KARUVATTA,
ADOOR.P.O., PATHANAMTHITTA, PIN - 691523
49 ROSE JIJI
AGED 20 YEARS
D/O.JIJI JOSEPH, THEKKAN HOUSE, MELOOR.P.O.,
CHALAKUDY VIA, THRISSUR, PIN - 680311
50 NANDITHA RAVEENDRAN
AGED 20 YEARS
D/O.RAVEENDRAN.S., HOUSE NO.14, VP VIHAR,
WP(C) Nos.2854/2023 & con.cases
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VRINDAVAN GARDENS, PATTOM.P.O.,
THIRUVANANTHAPURAM, PIN - 695004
51 BINSU SUKU
AGED 20 YEARS
D/O.SUKU.V., MANGALATHARA VEEDU, MANJAMALA.P.O.,
KUDAVOOR, THIRUVANANTHAPURAM, PIN - 695313
52 SANGEETHA MAHADEVAN
AGED 20 YEARS
D/O.MAHADEVAN THANKAPPAN, PLAVANNARA HOUSE,
KALLUMMOODU, ANAYARA.P.O., THIRUVANANTHAPURAM,
PIN - 695029
53 RUGMINI.S.NAIR
AGED 20 YEARS
D/O.BIJUKUMAR.B., KAUSTHUBHAM, T.C.17/1765(1),
POOJAPPURA, THIRUVANANTHAPURAM, PIN - 695012
54 SANDRA AJITH
AGED 20 YEARS
D/O.AJITH NAGENDRAN, VILAKATHU HOUSE,
CHERIAZHEEKAL.P.O., KARUNAGAPALLY, KOLLAM, PIN -
690573
55 RANNA ABDU MULLAPPALLY
AGED 20 YEARS
D/O.ABDU MULLAPPALLY, JAWAS AUDITORIUM,
PARANGIMOOCHIKKAL, P.O.CHAPPANANGADI, MALAPPURAM,
PIN - 676503
56 SAHALA SUDHEER
AGED 20 YEARS
D/O.SUDHEER.K.B., KARIPPAYI HOUSE, ALUVA,
ERNAKULAM, PIN - 683106
57 PALLAVI.S.KUMAR
AGED 20 YEARS
D/O.SASIKUMAR.G., PRARTHANA, ADINADU-NORTH.P.O.,
KARUNAGAPPALLY, KOLLAM, PIN - 690542
WP(C) Nos.2854/2023 & con.cases
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58 SANA ABDUL JABBAR
AGED 20 YEARS
D/O.ABDUL JABBAR PULICKAL, ROJA MANZIL, MDPS
ROAD, MUTHUR, TIRUR, MALAPPURAM, PIN - 676101
59 SHARIQUA JABIN PALAKKAL
AGED 20 YEARS
D/O.NOUSHADALI PALAKKAL, PALAKKAL HOUSE,
THRIKKALANGODE.P.O., MALAPPURAM, PIN - 676121
60 MOHAMMED SHAHEEN
AGED 20 YEARS
S/O.SIDHIK MADATHIL, VELUTHODATH HOUSE,
KODATHOOR, P.O.PERUMAPADAPPU, MALAPPURAM, PIN -
679580
61 ASIYAMOL.J.A.
AGED 20 YEARS
D/O.ABDUL RASHEED.M., DARUL KARAM, THEVANPARA,
THOLICODE.P.O., THIRUVANANTHAPURAM, PIN - 695541
62 FEMIN ABDUL SALAM
AGED 20 YEARS
D/O.ABDUL SALAM, CHETTISSERIL HOUSE,
PANMANA.P.O., CHAVARA, KOLLAM, PIN - 691583
63 MUMTHAZ ABDUL MAJEED
AGED 20 YEARS
D/O.ALIYAR ABDUL MAJEED, MUZHACHU VEETTIL,
CHINGOLI.P.O., ALAPPUZHA, PIN - 690532
64 NOUSHIN PVP
AGED 20 YEARS
D/O.ABDUL SALAM ALI, CHERKUZHIL HOUSE, MOONNIYOUR
SOUTH, (VIA)MOONNIYOUR, MALAPPURAM, PIN - 676311
65 MIRAAL SHINIYAS MUHAMED
AGED 20 YEARS
D/O.SHINIYAS MUHAMED.M.V., 3-S MANZIL, COLONY
ROAD, KONDOTTY.P.O., MALAPPURAM, PIN - 673638
WP(C) Nos.2854/2023 & con.cases
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66 SURYA KIRAN.R.
AGED 20 YEARS
S/O.RAJEEV.C., SREEPADMAM HOUSE, VENGERI.P.O.,
KOZHIKODE, PIN - 673010
67 SRUTHY ANIL
AGED 20 YEARS
D/O.ANILKUMAR.R., FLAT NO. 310, P.T.CHACKO NAGAR,
MEDICAL COLLEGE.P.O., THIRUVANANTHAPURAM, PIN -
695011
68 NIHAL
AGED 20 YEARS
S/O.ISMAIL.K.P., KOCHAMPALLI HOUSE,
PURATHUR.P.O., MALAPPURAM, PIN - 676102
69 LAMIYA RAFEEKA
AGED 20 YEARS
D/O.MOHAMED RAFEEK, THACHARAKKAL HOUSE,
ADITHIRUTHY, KADAPPURAM.P.O., THRISSUR, PIN -
680514
70 S.SHAHANA SABRIYYA
AGED 20 YEARS
D/O.M.S.SHAHUL HAMEED, THUNDATHIL, NO.20, NEW
AISHWARYA NAGAR, POLAYATHODE, VADAKKEVILA.P.O.,
KOLLAM, PIN - 691010
71 AMRITHA MONY
AGED 20 YEARS
D/O.A.V.MONY, NO.35, SOWBAGYA, KAILAS NAGAR,
CHENGANOOR, POOJAPPURA, THIRUVANANTHAPURAM, PIN -
695012
72 POOJA BIJU
AGED 20 YEARS
D/O.BIJU JOSEPH, KOZHIKKOTTU HOUSE,
PALAVAYAL.P.O., CHERUPUZHA (VIA), KASARAGOD, PIN
- 670511
WP(C) Nos.2854/2023 & con.cases
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73 ANTONY JOSEPH LOUIS
AGED 20 YEARS
S/O.JOSEPH KUPERTHINOS. K.L., KADUNGAMPARAMBIL
HOUSE, CHERIAKADAVU, KANNAMALY.P.O., ERNAKULAM,
PIN - 682008
74 ADITHYA SUDHIR
AGED 20 YEARS
S/O.SUDHIR.R., FLAT 2C, ARTECH FLORENZA,
POTTAKUZHY, PATTOM, THIRUVANANTHAPURAM, PIN -
695004
75 ROASEMARY BOSCO CHAKALAPARAMBIL
AGED 20 YEARS
D/O.BOSCO POULOSE CHAKALAPARAMBIL, SKYLINE
GARLAND, FLAT NO.3-C, SURYAGRAMAM ROAD,
KIZHZKKUMPATTUKARA, THRISSUR EAST, PIN - 680005
76 JERALD FESSY
AGED 20 YEARS
S/O.DR. FESSY LOUIS, THALAKOTTOOR HOUSE, BISMI
GARDENS 2ND AVENUE, MARROTTICHODU, EDAPPALLY,
ERNAKULAM, PIN - 682024
77 PARVATHY PANIKKASSERY SUDHARMAN
AGED 20 YEARS
D/O.SUDHARMAN.P.K., PANIKKASSERY HOUSE,
VATTAPARAMBU.P.O., ANGAMALY, ERNAKULAM, PIN -
683579
78 AVANI SHAJIMON
AGED 20 YEARS
D/O.SHAJIMON.P., MOOLAYIL PUTHENPURA,
KOOTHATTUKULAM.P.O., ERNAKULAM, PIN - 686662
79 AKSHARA JIJI
AGED 20 YEARS
D/O.JIJI KARUNAKARAN, MUNNETHU HOUSE,
MELPADOM.P.O., MANNAR, ALLAPPUZHA, PIN - 689627
WP(C) Nos.2854/2023 & con.cases
17
2026:KER:19388
80 SONA SIBI
AGED 20 YEARS
D/O.SIBI.K.JOSE, KANNAMPUZHA HOUSE,
PUTHUPADY.P.O., KOTHAMANKULAM, ERNAKULAM, PIN -
686673
81 DIYA DILIP
AGED 20 YEARS
D/O.DILIP SUBHAKARAN, 34/971 A, SOPANAM HOUSE,
PRESS CLUB ROAD, EDAPPALLY, ERNAKULAM, PIN -
682024
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 TRAVANCORE MEDICAL COLLEGE
NH BYPASS, MYLAPORE, THATTAMALA.P.O., KOLLAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 691020
5 SREE GOKULAM MEDICAL COLLEGE & RESEARCH
FOUNDATION
VENJARAMOODU, THIRUVANANTHAPURAM, REPRESENTED BY
WP(C) Nos.2854/2023 & con.cases
18
2026:KER:19388
ITS PRINCIPAL, PIN - 695607
6 DR.SOMERVELL MEMORIAL C.S.I. MEDICAL COLLEGE
KARAKONAM, PARASSALA VELLARADA ROAD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS PRINCIPAL,
PIN - 695504
7 SREE UTHRADOM THIRUNAL ACADEMY OF MEDICAL
SCIENCES
VATTAPPARA, VENCODE.P.O., THIRUVANANTHAPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 695028
8 KMCT MEDICAL COLLEGE
MUKKAM, MANASSERY.P.O., KOZHIKODE, REPRESENTED BY
ITS PRINCIPAL, PIN - 673602
9 ANEEZIA MEDICAL COLLEGE
DIAMOND HILL, KUMMALLOOR, MEEYANNOOR ROAD,
KOLLAM, REPRESENTED BY ITS PRINCIPAL, PIN -
691537
10 MES MEDICAL COLLEGE
PERINTHALMANNA, PALACHODE.P.O., VIA KOLATHUR,
MALAPPURAM, REPRESENTED BY ITS PRINCIPAL, PIN -
679338
11 SREE NARAYANA INSTITUTE OF MEDICAL SCIENCES
CHALAKKA, KUTHIATHODE ROAD, NORTH KUTHIATHODE,
KUNNUKARA, ERNAKULAM, REPRESENTED BY ITS
PRINCIPAL, PIN - 683594
12 MALABAR MEDICAL COLLEGE HOSPITAL & RESEARCH
CENTRE
ULLIYERI, KOZHIKODE-673323, REPRESENTED BY ITS
PRINCIPAL
BY ADVS.
GOVERNMENT PLEADER,
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY
WP(C) Nos.2854/2023 & con.cases
19
2026:KER:19388
COMMITTEE FOR PROF. COLLEGES
SRI.P.M.SANEER
SRI.ALEX GEORGE (CHAMAPPARAYIL) -
SRI.ARUN.B.VARGHESE
SRI.K.M.FIROZ
SMT. AISWARYA V.S.
SHRI.E.C.AHAMED FAZIL
SRI.P.MOHAMMED SABEER
SRI.THOMAS GEORGE
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
20
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 2025 OF 2023
PETITIONER:
G.L.SANKERDETH NAMBOOTHIRI
AGED 23 YEARS
S/O.LATE. V.GOVINDAN NAMPOOTHIRY, NEELAMANA
ILLAM, THRIKKOVILVATTOM, MUKHATHALA.P.O., KOLLAM,
PIN - 691577
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
SHRI.BABU V.P.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
WP(C) Nos.2854/2023 & con.cases
21
2026:KER:19388
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 MALABAR MEDICAL COLLEGE HOSPITAL & RESEARCH
CENTRE
ULLIYERI, KOZHIKODE, REPRESENTED BY ITS
PRINCIPAL, PIN - 673323
BY ADVS.
GOVERNMENT PLEADER
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY
COMMITTEE FOR PROF. COLLEGES
SRI.S.VINOD BHAT
KUM.ANAGHA LAKSHMY RAMAN
SMT.GREESHMA CHANDRIKA.R
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
22
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 3211 OF 2023
PETITIONERS:
1 JEMI ANN OMMEN
AGED 20 YEARS
D/O.DR.OOMMEN VARGHESE, THUNDUVILLA EDEN ,TEMPLE
ROAD ,CHENGANNUR.P.O., ALAPPUZHA, PIN - 689121
2 MOHAMMED ANSHIF.P.
AGED 20 YEARS
S/O.AHAMMED.P., PARANCHEERI HOUSE, ARAVANKARA,
POOKKOTTUR.P.O., MALAPPURAM, PIN - 676517
3 AGHOSH SANTHOSH VARGHESE
AGED 20 YEARS
S/O.SANTHOSH VARGHESE, PANICKER VEETTIL,
AYAPARAMBU, HARIPAD, ALAPPUZHA, PIN - 690517
4 ABEL NIBU THOMAS
AGED 20 YEARS
S/O.NIBU THOMAS, THANNIMOOTTIL HOUSE,
CHELLAKADU.P.O., RANNI, PATHANAMTHITTA, PIN -
689677
5 SIDDHARTH MENON
AGED 20 YEARS
SIDDHARTH MENON, S/O.MANOJ MENON, NAKSHATHRA
HOUSE, OLLUKARA P.O., MANNUTHY, THRISSUR, PIN -
680655
WP(C) Nos.2854/2023 & con.cases
23
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6 THOMAS ROSHAN GEORGE
AGED 20 YEARS
S/O.ROSHAN GEORGE PHILLIP, AGED 20 YEARS,
THURUTHIYIL HEIGHTS, SALEMPURAM,
PATHANAPURAM.P.O., KOLLAM, PIN - 689695
7 MARIAM PAUL KILUTHATTIL
AGED 20 YEARS
D/O.PAULOSE.K.GEORGE, AGED 20 YEARS, KILUTHATTIL
HOUSE, THENGODE.P.O., KAKKANAD, ERNAKULAM, PIN -
682030
8 SHIFNA MURICHIRA
AGED 20 YEARS
D/O.ABDUNNASIR MURICHIRA, MURICHIRA HOUSE,
POMBRA.P.O., MANNARKKAD, PALAKKAD, PIN - 678595
9 HIBA
AGED 20 YEARS
D/O.SAKEER HUSSAIN, MATTUMMATHODI HOUSE,
PUTHANANGADI.P.O., ANGADIPPURAM(VIA),
PERINTHALMANNA, MALAPPURAM, PIN - 679321
10 ASLA SHIRIN
AGED 20 YEARS
D/O.IBRAHIM KIZHAKKEPATTUTHODI,
KIZHAKKEPATTUTHODI HOUSE, VALLAPUZHA.P.O.,
PALAKKAD, PIN - 679336
11 ANUSHA.K.V.
AGED 20 YEARS
D/O.PAVITHRAN.K.V., SHINIL NIVAS, KAVINISSERI
VAYAL, P.O.CHERUKUNNU, KANNUR, PIN - 670301
12 RISAL VELIATH SALIM
AGED 20 YEARS
RISAL VELIATH SALIM, S/O.RINYMOL SALIM, VELIATH
HOUSE, NEAR FIRE STATION, KANJIRAPALLY.P.O.,
KOTTAYAM, PIN - 686507
WP(C) Nos.2854/2023 & con.cases
24
2026:KER:19388
13 LAAMYA.P.K.
AGED 20 YEARS
D/O.SARAFUDEEN.P.K., KARLATH, NEAR FIRE STATION,
PERINTHALMANNA, PIN - 679322
14 AKHILA AJIKUMAR
AGED 20 YEARS
D/O.AJIKUMAR.P.N., VADAKKECHAVARA, VELIYAND ,
KIDANGARA.P.O., ALAPPUZHA, PIN - 686102
15 FATHIMA HARIS
AGED 20 YEARS
D/O.KOYA KUNJU HARIS, PAPPA MANZIL,
CHINGOLI.P.O., ALAPPUZHA, PIN - 690532
16 KEITH SAVIO.W.PEREIRA
AGED 20 YEARS
S/O.WILLINGTON JOSEPH PEREIRA, SAVIO DALE,
TCRA.162, PUNNATHALA NORTH, THIRUMULLAVARAM.P.O.,
KOLLAM, PIN - 691012
17 NAMITHA RAKHI ASHOK
AGED 20 YEARS
D/O.ASHOK PRABHAKARAN, TC 30/349, KALLUMMOODU,
ANAYARA.P.O., THIRUVANANTHAPURAM, PIN - 695029
18 AKSHAY KRISHNAN
AGED 19 YEARS
S/O.DR.S.UNNIKRISHNAN, PADMASREE, POONTHI ROAD,
KUMARAPURAM, MEDICAL COLLEGE.P.O.,
THIRUVANANTHAPURAM, PIN - 695011
19 NABIL KEELATH
AGED 20 YEARS
S/O.DR.FAZILU RAHIMAN KEELATH, FASILA MANZIL, VKK
MENON ROAD, KALLAI, KOZHIKODE, PIN - 673003
20 AMEEN MUHAMMED
AGED 20 YEARS
S/O.MUHAMMED KEELATH, MUKKAM, KUMARANELLOOR.P.O.,
KOZHIKODE, PIN - 673602
WP(C) Nos.2854/2023 & con.cases
25
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21 AVANTIKA UMA MAHESH
AGED 20 YEARS
D/O.MAHESH CHALATTU, RAGAM, FC ROAD,
RAMANATTUKARA, KOZHIKODE, PIN - 673633
22 GOWRI LAKSHMI SUDHEENDRANATH
AGED 20 YEARS
D/O.R.SUDHEENDRANATH, KUDAJADRIYIL, MARARIKULAM
NORTH.P.O., CHERTHALA, ALAPPUZHA, PIN - 688523
23 SHEREENA FARHAN.C.
AGED 20 YEARS
D/O.K.SALEEM, NOORJIS, KAYYATH ROAD, THALASSERY,
KANNUR, PIN - 670101
24 HIBA HABEEB
AGED 20 YEARS
D/O.MOHAMED HABEEBULLA.A.A., PUTHENCHAL HOUSE,
EDAPPALLY.P.O., ERNAKULAM, PIN - 682024
25 SAJILA
AGED 21 YEARS
D/O.ABDU PAREDATH, PAREDATH HOUSE,
VALAKKULAM.P.O., THAZHE KOZHICHENA, MALAPPURAM,
PIN - 676508
26 ANTONIO MARTIN
AGED 20 YEARS
S/O.MARTIN SUNNY, ELENJICKAL HOUSE,
KOTHAMANGALAM.P.O., ERRNAKULAM, PIN - 686691
27 FATHIMATHUL MISBATHASNIM
AGED 20 YEARS
D/O.MAHAMOOD CHEELIL, CHEELIL HOUSE,
KADAVATHUR.P.O., KANNUR, PIN - 670676
28 ZAYAN FYSAL
AGED 20 YEARS
S/O.FYSAL.K. NOOR MAHAL, CHOODIKKOTTA ROAD, MAHE,
PIN - 673310
WP(C) Nos.2854/2023 & con.cases
26
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29 MUHAMMED RIZWAN
AGED 20 YEARS
S/O.ANZARI.A. SILVER GARDEN,
PALLICKACHIRAKAVALA.P.O., PAIPPAD, CHANGANACHERY,
KOTTAYAM, PIN - 686537
30 JEFFIE ANN JOHN
AGED 20 YEARS
D/O.JOHN MATHEW, CHARUVILA PUTHEN VEEDU, NEAR
NMLP SCHOOL, KALANJOOR.P.O., PATHANAMTHITTA, PIN
- 689694
31 JENCY FERNANDEZ
AGED 20 YEARS
D/O.JOSEPH FERNANDEZ, 'NAZARETH', TC 99/648,
VALIA VELI, VALIA VELI.P.O., THIRUVANANTHAPURAM,
PIN - 695021
32 LAKSHMI.T.N.
AGED 20 YEARS
D/O.NANDAGOPALAN.T.K. THONNANKAYIPARAMBIL LAKSHMI
NIVAS, CHENNAMPALLY, ADOOR.P.O., PATHANAMTHITTA,
PIN - 691523
33 KRISHNAPRIYA.S
AGED 20 YEARS
D/O.SURESH.C., PITTINAL PUTHUPPARAMBIL HOUSE,
ANICKADU.P.O., KOTTAYAM, PIN - 686503
34 IRFAN NOUSHAD
AGED 20 YEARS
S/O.NOUSHAD.M., FAIROUZ MANZIL, KAZHAKOOTTAM,
THIRUVANANTHAPURAM, PIN - 695582
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
WP(C) Nos.2854/2023 & con.cases
27
2026:KER:19388
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 BELIEVERS CHURCH MEDICAL COLLEGE
ST.THOMAS NAGAR, KUTTAPUZHA.P.O., THIRUVALLA,
PATHANAMTHITTA, REPRESENTED BY ITS PRINCIPAL.,
PIN - 689103
5 MES MEDICAL COLLEGE
PERINTHALMANNA, PALACHODE.P.O., VIA KOLATHUR,
MALAPPURAM, REPRESENTED BY ITS PRINCIPAL, PIN -
679338
6 AZEEZIA MEDICAL COLLEGE
DIAMOND HILL, KUMMALLOOR, MEEYANNOOR ROAD,
KOLLAM, REPRESENTED BY ITS PRINCIPAL., PIN -
691537
7 KMCT MEDICAL COLLEGE
MUKKAM, MANASSERY.P.O., KOZHIKODE, REPRESENTED BY
ITS PRINCIPAL, PIN - 673602
8 DR.MOOPEN'S MEDICAL COLLEGE
NASEERA NAGAR, MEPPADI.P.O., WAYANAD, REPRESENTED
BY ITS PRINCIPAL., PIN - 673577
WP(C) Nos.2854/2023 & con.cases
28
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9 DR.SOMERVELL MEMORIAL C.S.I. MEDICAL COLLEGE
KARAKONAM, PARASSALA VELLARADA ROAD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
PRINCIPAL., PIN - 695504
10 SREE GOKULAM MEDICAL COLLEGE & RESEARCH
FOUNDATION
VENJARAMOODU, THIRUVANANTHAPURAM, REPRESENTED BY
ITS PRINCIPAL., PIN - 695607
11 SREE NARAYANA INSTITUTE OF MEDICAL SCIENCES
CHALAKKA, KUTHIATHODE ROAD, NORTH KUTHIATHODE,
KUNNUKARA, ERNAKULAM, REPRESENTED BY ITS
PRINCIPAL., PIN - 683594
12 TRAVANCORE MEDICAL COLLEGE
NH BYPASS, MYLAPORE, THATTAMALA.P.O., KOLLAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 691020
BY ADVS.
GOVERNMENT PLEADER
SMT.MARY BENJEMIN
SRI.K.M.FIROZ
SRI.ARUN.B.VARGHESE
SMT. AISWARYA V.S.
SHRI.E.C.AHAMED FAZIL
SRI.P.MOHAMMED SABEER
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
29
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 3273 OF 2023
PETITIONERS:
1 NIHAL MUBARACK
AGED 23 YEARS
S/O.SAJIDA.C., AGED 23 YEARS, SAJIDA MANZIL,
TRIKARIPUR.P.O., KASARAGOD, PIN - 671310
2 N.SITHARA SHERIN
AGED 23 YEARS
D/O.MOHAMMED, NECHIYIL HOUSE, FSRA-B4,
PERINTHALMANNA.P.O., MALAPPURAM, PIN - 679322
3 FAHAD ABDUL JALIL
AGED 23 YEARS
S/O.ABDUL JALIL, AV HOUSE, P.O.KOOTANAD,
PALAKKAD, PIN - 679533
4 SARJATHA NARGEES
AGED 23 YEARS
D/O.KADAR CHAMAYIL, CHAMAVALIYAPARAMBATH HOUSE,
CHERUMOTH.P.O., VALAYAM, KOZHIKODE, PIN - 673517
5 FIDA RAFI
AGED 23 YEARS
D/O.MUHAMED RAFI, PEARL VILLA, KUMARAPURAM.P.O.,
HARIPAD, ALAPUZHA, PIN - 69548
6 DILSHA
AGED 23 YEARS
WP(C) Nos.2854/2023 & con.cases
30
2026:KER:19388
D/O.ABDU RAHIMAN, POTHUVATH HOUSE,
VALAKULAM.P.O., PERUMANNA, MALAPPURAM, PIN -
676508
7 SURUMI SALIM
AGED 23 YEARS
D/O.SALIM ABOOBECKER, SALMAN COTTAGE, AKKARAVILA
NAGAR.146, VADEKKAVILA.P.O., KOLLAM, PIN - 691010
8 DEEDI.D.DAS
AGED 23 YEARS
D/O.DEVADASAN.P.S., PARAPPURATH HOUSE,
PERUVALLUR.P.O., THRISSUR, PIN - 680508
9 ALAN.V.S.
AGED 23 YEARS
S/O.SUNILKUMAR.R.L., THOPPIL ANAND BHAVAN,
MARAPPALAM KAZHIVOOR.P.O., THIRUVANANTHAPURAM,
PIN - 695526
10 CMP HEBA IQBAL
AGED 23 YEARS
D/O.MOHAMMAD IQBAL, PRATHIKSHA, TIRUR,
POOKAYIL.P.O., MALAPPURAM, PIN - 676107
11 AMINA HASHIM.J.
AGED 23 YEARS
D/O.JASMIN.K., KADAYIL BUNGALOW, KANNYAKULANGARA,
VEMBAYAM.P.O., THIRUVANANTHAPURAM, PIN - 695615
12 AARON ABRAHAM PHILIP
AGED 23 YEARS
S/O.PHILIP ABRAHAM, PARACKAL HOUSE, HOUSE NO.23,
KAKKANADU LANE, KESAVADASAPURAM,
THIRUVANANTHAPURAM, PIN - 695004
13 SANIKA VIJAYA BEENU
AGED 23 YEARS
D/O.BEENU.A.V., VARADAM, NEELESWARAM.P.O.,
KOTTARAKARA, KOLLAM, PIN - 691531
WP(C) Nos.2854/2023 & con.cases
31
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14 CHRISTY SHAJU
AGED 23 YEARS
D/O.M.B.SHAJU, MANALADIYIL HOUSE, KAPPIL EAST,
KRISHNAPURAM.P.O., ALAPUZHA, PIN - 690533
15 NIHAL.C.K.
AGED 23 YEARS
S/O.ZUBAIDA.T.P., CEEKAY HOUSE, PERUMBILADU,
PALLIKUTH.P.O., NILAMBUR, MALAPPURAM, PIN -
679334
16 ARUN.B.S.
AGED 23 YEARS
S/O.BIJOY RAJU.R., BIJOY NIVAS, CHANI,
KANJIRAMKULAM.P.O., THIRUVANANTHAPURAM, PIN -
695524
17 TEENU.G.KUNJUMON
AGED 23 YEARS
D/O.KUNJUMON.G., TEENU VILLA, AVANEESWARAM,
KUNNICODE, KOLLAM, PIN - 691508
18 DAN DEV.J.
AGED 23 YEARS
S/O.VIMALA MABEL JEBAKUMAR, DANLEE, TC.30/1749,
PETTAH, PALLIMUKKU, THIRUVANANTHAPURAM, PIN -
695024
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
WP(C) Nos.2854/2023 & con.cases
32
2026:KER:19388
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA,
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 KARUNA MEDICAL COLLEGE
KARUNA INSTITUTE OF MEDICAL SCIENCES,
VILAYODI.P.O., CHITTUR, PALAKKAD, REPRESENTED BY
ITS PRINCIPAL, PIN - 678103
5 DR.SOMERVELL MEMORIAL CSI MEDICAL COLLEGE
KARAKONAM, PARASSALA VELLARADA ROAD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS PRINCIPAL,
PIN - 695504
BY ADVS.
GOVERNMENT PLEADER
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY
COMMITTEE FOR PROF. COLLEGES
SRI.P.M.SANEER
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
33
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 5265 OF 2023
PETITIONERS:
1 DEVIKA.C.LAL
AGED 21 YEARS
D/O.SREEKALA CHANDRALAL, THYKKATTU HOUSE,
PONEKKARA ROAD, AIMS.P.O., ERNAKULAM-682041.
2 DEVASHREE JAYAKRISHNAN
AGED 21 YEARS
D/O.DR.JAYAKRISHNAN, 37/966, ANDUMADOM, FATHIMA
CHURCH ROAD, ELAMKULAM, KADAVANTHRA.P.O.,
ERNAKULAM, PIN - 682020
3 PARVATHY SREEPRAKASH
AGED 21 YEARS
D/O.PREETHY SREEPRAKASH, SREELAKAM HOUSE,
MULAKHUZHA, CHENGANNUR, ALAPPUZHA., PIN - 689505
4 MEENAKSHY.K.SANAL
AGED 21 YEARS
D/O.ASHA SANAL, KUMBUKKAL HOUSE, VAZHOOR.P.O.,
KOTTAYAM., PIN - 686504
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
SHRI.BABU V.P.
WP(C) Nos.2854/2023 & con.cases
34
2026:KER:19388
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM., PIN - 695014
4 PK DAS INSTITUTE OF MEDICAL SCIENCES
VANIAMKULAM, OTTAPALAM, PALAKKAD, REPRESENTED BY
ITS PRINCIPAL, PIN - 679522
BY ADVS.
GOVERNMENT PLEADER
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY
COMMITTEE FOR PROF. COLLEGES
SRI.GEORGE JACOB (JOSE)
SRI.ROSHAN JACOB MUNDACKAL
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
35
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 5492 OF 2023
PETITIONERS:
1 VISHNU DILEEP
AGED 23 YEARS
S/O.K.P.DILEEP KUMAR, IARA 19, ATTUKAL,
CHIRAMUKKU, MANACAUD.P.O., THIRUVANANTHAPURAM,
PIN - 695009
2 HARILAL.H.S.
AGED 23 YEARS
S/O.HARISHKUMAR.A., ‘HARITHAM',
ANCHALLUMOODU, PERINAD.P.O., KOLLAM, PIN - 691601
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
WP(C) Nos.2854/2023 & con.cases
36
2026:KER:19388
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 SREE GOKULAM MEDICAL COLLEGE & RESEARCH
FOUNDATION
VENJARAMOODU, THIRUVANANTHAPURAM, REPRESENTED BY
ITS PRINCIPAL, PIN - 695607
BY ADVS.
GOVERNMENT PLEADER
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY
COMMITTEE FOR PROF. COLLEGES
SHRI.TONY GEORGE KANNANTHANAM
SRI.THOMAS GEORGE
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
37
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 7780 OF 2023
PETITIONERS:
1 MUHAMMED FAVAZ.P.K.
AGED 22 YEARS
S/O.KAMMADKUTTY, POZHINGADAN KOLATHIKKAL HOUSE,
KIZHUPARAMBA, AREECODE, MALAPPURAM DISTRICT., PIN
- 673639
2 JACOB SENDRO
AGED 20 YEARS
S/O.SENDRO JACOB, VAZHAPILLY HOUSE,
PUZHAMUDI.P.O., KALPETTA, WAYANAD DISTRICT., PIN
- 673122
3 MUHAMMED AQEEL
AGED 22 YEARS
S/O.NAZER.T., THALAMKANDATHIL HOUSE, SBI COLONY
ROAD, CHEVAYUR.P.O., KOZHIKODE., PIN - 673017
4 ADNA.M.JOB
AGED 21 YEARS
D/O.JOB NEPOLEAN, PENUEL, CHITTATTUMUKKU.P.O.,
KANIYAPURAM, THIRUVANANTHAPURAM, PIN - 695301
5 JOSEPH SAJI
AGED 20 YEARS
S/O.SAJI PAUL.K., VAZHAPILLY HOUSE,
PUZHAMUDI.P.O., KALPETTA, WAYANAD, PIN - 673122
WP(C) Nos.2854/2023 & con.cases
38
2026:KER:19388
6 ANSAM MOHAMMED
AGED 22 YEARS
S/O.MOHAMMED.T.K., MEHFIL, KOMATHKUNNUBHRM,
CHEMBILODE, MOWANCHERY.P.O., KANNUR., PIN -
670613
7 GAURI SURESH
AGED 21 YEARS
D/O.SURESH KUMAR.V.C., RAMAMANDIRAM HOUSE,
MAYYIL, KANNUR., PIN - 670602
8 NEHA.P.V.
AGED 20 YEARS
D/O.PRAKASHAN.P.V., KAIVATTOM HOUSE, KAIVATTOM,
TEMPLE GATE.P.O., KANNUR., PIN - 670102
9 APARNA RAJENDRAN NAIR
AGED 21 YEARS
D/O.RAJENDRAN NAIR, RAMAPURAM HOUSE,
CHERUKULAM.P.O., KOZHIKODE., PIN - 673611
10 ANJANA PUTHALATH
AGED 20 YEARS
D/O.DINESHAN PUTHALATH, "SREESATHMAM",
KAVINMOOLA, P.O.MAMBA, KANNUR., PIN - 670611
11 RIFNA
AGED 21 YEARS
D/O.ZUBAIR ELLIL, ELLIL HOUSE, MUGHAMPADI,
PATTIKKAD.P.O., MALAPPURAM., PIN - 679325
12 AMINA SHEREEF
AGED 22 YEARS
D/O SHEREEF MUHAMMED, FATHIMA BUILDING,
BHARATHEEPURAM, ANACHAL, KOLLAM., PIN - 691312
13 GAYADHA KRISHNA
AGED 21 YEARS
D/O VIJAYA KRISHNA PILLAI, 12 A SILVEROAK,
SKYLINE CITYPARK, JAWAHAR NAGAR, KADAVANTHARA
,ERNAKULAM., PIN - 682020
WP(C) Nos.2854/2023 & con.cases
39
2026:KER:19388
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM., PIN - 695014
4 DR.MOOPEN'S MEDICAL COLLEGE
NASEERA NAGAR, MEPPADI.P.O., WAYANAD. REPRESENTED
BY ITS PRINCIPAL, PIN - 673577
BY ADVS.
GOVERNMENT PLEADER
SRI.P.MARTIN JOSE
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
SHRI.AJAY BEN JOSE
SMT.ANNA LINDA EDEN
SRI.MANJUNATH MENON
SHRI.SACHIN JACOB AMBAT
SHRI.HARIKRISHNAN S.
SRI.S.SREEKUMAR (SR.)
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
40
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 10435 OF 2023
PETITIONER:
HASNA ANWAR.V.A.
AGED 23 YEARS
D/O.ANWAR SADHIK.V.M., VADAKKETTIL PALLIYALIL
HOUSE, MANNUR, PALAKKAD., PIN - 678642
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
SHRI.BABU V.P.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA.
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
WP(C) Nos.2854/2023 & con.cases
41
2026:KER:19388
VAZHUTHACAUD, THIRUVANANTHAPURAM., PIN - 695014
4 PK DAS INSTITUTE OF MEDICAL SCIENCES.
PK DAS INSTITUTE OF MEDICAL SCIENCES,
VANIAMKULAM, OTTAPALAM, PALAKKAD,REPRESENTED BY
ITS PRINCIPAL,, PIN - 679522
BY ADVS.
GOVERNMENT PLEADER
SRI.GEORGE JACOB (JOSE)
SRI.ROSHAN JACOB MUNDACKAL
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
42
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 17194 OF 2023
PETITIONER:
JASEEM MOHAMMED ALI
AGED 24 YEARS
S/O TIRUNILATH MOHAMMED ALI, PALAKKAL HOUSE,
P.O.PANTHARANGADI, VIA TIRURANGADI, MALAPPURAM,
PIN - 676306
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GIVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
WP(C) Nos.2854/2023 & con.cases
43
2026:KER:19388
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 PK DAS INSTITUTE OF MEDICAL SCIENCES
VANIAMKULAM, OTTAPALAM, PALAKKAD, REPRESENTED BY
ITS PRINCIPAL., PIN - 679522
BY ADVS.
GOVERNMENT PLEADER
SRI.GEORGE JACOB (JOSE)
SRI.ROSHAN JACOB MUNDACKAL
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
44
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 21083 OF 2023
PETITIONER:
MOHAMMED BILAL.K.Y.
AGED 27 YEARS
S/O.KKM YOUSEF, KARIYATTUPARAMBIL HOUSE,
AYYANKULAM, KOTTAYI.P.O., PALAKKAD, PIN - 678572
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
WP(C) Nos.2854/2023 & con.cases
45
2026:KER:19388
4 MALABAR MEDICAL COLLEGE HOSPITAL & RESEARCH
CENTRE
REPRESENTED BY ITS PRINCIPAL, ULLIYERI,
KOZHIKODE, PIN - 673323
BY ADVS.
GOVERNMENT PLEADER
SRI.S.VINOD BHAT
KUM.ANAGHA LAKSHMY RAMAN
SMT.GREESHMA CHANDRIKA.R
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
46
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 21655 OF 2023
PETITIONER:
EEMAN RASHEED
AGED 23 YEARS
D/O.RASHEED, AMBALATHUVEETTIL, THOYAKKAVU.P.O.,
THRISSUR DISTRICT, PIN - 680513
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
WP(C) Nos.2854/2023 & con.cases
47
2026:KER:19388
4 MALABAR MEDICAL COLLEGE HOSPITAL & RESEARCH
CENTRE
REPRESENTED BY ITS PRINCIPAL, ULLIYERI,
KOZHIKODE, PIN - 673323
BY ADVS.
GOVERNMENT PLEADER
SRI.S.VINOD BHAT
KUM.ANAGHA LAKSHMY RAMAN
SMT.GREESHMA CHANDRIKA.R
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
48
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 23013 OF 2023
PETITIONER:
SREEDEVI.K.MENON
AGED 21 YEARS
D/O.KRISHNAN.K.MENON, ‘PRARTHANA',
CHEVAYOOR.P.O., KOZHIKODE, PIN - 673017
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
SHRI.BABU V.P.
SMT.SALMA DILEEP
SMT.REMYA V.A.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
WP(C) Nos.2854/2023 & con.cases
49
2026:KER:19388
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 MALABAR MEDICAL COLLEGE HOSPITAL & RESEARCH
CENTRE
REPRESENTED BY ITS PRINCIPAL, ULLIYERI,
KOZHIKODE, PIN - 673323
BY ADVS.
GOVERNMENT PLEADER
SRI.S.VINOD BHAT
KUM.ANAGHA LAKSHMY RAMAN
SMT.GREESHMA CHANDRIKA.R
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
50
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 23713 OF 2023
PETITIONER:
1 MUHAMMAD JASEEM.N.
AGED 22 YEARS
S/O.KUNHAMMAD, NELLIYERI HOUSE, TUNERI,
NADAPURAM, KOZHIKODE, PIN - 673505
2 MUHAMMAD
AGED 22 YEARS
S/O.ABDUL SALAM.N.P., THWAIBA, CUSTOMS ROAD,
VATAKARA, KOZHIKODE, PIN - 673103
3 MUHAMMED FUAD.E.
AGED 22 YEARS
S/O.SHAMSUDHEEN, POOMAHAL, PARAMBATH,
THALKULATHUR, KOZHIKODE, PIN - 673317
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
WP(C) Nos.2854/2023 & con.cases
51
2026:KER:19388
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 MALABAR MEDICAL COLLEGE HOSPITAL & RESEARCH
CENTRE
REPRESENTED BY ITS PRINCIPAL, ULLIYERI,
KOZHIKODE, PIN - 673323
BY ADVS.
GOVERNMENT PLEADER
SRI.S.VINOD BHAT
SRI.P.G.PRAMOD, SENIOR G.P.
KUM.ANAGHA LAKSHMY RAMAN
SMT.GREESHMA CHANDRIKA.R
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
52
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 24135 OF 2023
PETITIONER:
NITHIN JYOTHI CHUDAN
AGED 25 YEARS
S/O.R.SHEELA RANI, TC.17/1632, POOJAPURA,
THIRUVANANTHAPURAM, PIN - 695012
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
WP(C) Nos.2854/2023 & con.cases
53
2026:KER:19388
4 DR.MOOPEN'S MEDICAL COLLEGE
NASEERA NAGAR, MEPPADI.P.O., WAYANAD, REPRESENTED
BY ITS PRINCIPAL, PIN - 673577
BY ADVS.
GOVERNMENT PLEADER
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
54
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 24791 OF 2023
PETITIONERS:
1 ASWIN JOSEPH VARGHESE
AGED 24 YEARS
S/O.VARGHESE MATHAI VAIDIAN, SUJA COTTAGE,
KOMALLOOR.P.O., CHARUMOODU VIA, ALAPPUZHA
DISTRICT, PIN - 690505
2 ABHIRAM THARAYIL SAJAYAN
AGED 25 YEARS, THARAYIL HOUSE, KAIPAMANGALAM
BEACH.P.O., THRISSUR DISTRICT, PIN - 680681
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
WP(C) Nos.2854/2023 & con.cases
55
2026:KER:19388
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 SREE GOKULAM MEDICAL COLLEGE & RESEARCH
FOUNDATION
VENJARAMOODU, THIRUVANANTHAPURAM, REPRESENTED BY
ITS PRINCIPAL, PIN - 695607
BY ADVS.
GOVERNMENT PLEADER
SHRI.TONY GEORGE KANNANTHANAM
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
56
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 25106 OF 2023
PETITIONER:
FATHIMA BASHEER
AGED 23 YEARS
D/O.ABDULLAH BASHEER, PUTHUKATTU HOUSE,
AMALAGIRI.P.O., AMMENCHERRY, KOTTAYAM DISTRICT,
PIN - 686561
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
WP(C) Nos.2854/2023 & con.cases
57
2026:KER:19388
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 AZEEZIA MEDICAL COLLEGE
MEEYANNOOR, KOLLAM, REPRESENTED BY ITS
PRINCIPAL., PIN - 691537
BY ADVS.
GOVERNMENT PLEADER
SHRI.TONY GEORGE KANNANTHANAM
SRI.THOMAS GEORGE
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
58
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 26713 OF 2023
PETITIONERS:
1 JASMIN.S.
AGED 19 YEARS
D/O.VAHAB, SHAHNA MANZIL, VELAVOOR,
PIRAPPANCODE.P.O., THIRUVANANTHAPURAM, PIN -
695607
2 AMINA.M.A.
AGED 19 YEARS
D/O.ABDUL SALEEM, GERMAN AMINA MANZIL,
CHEMBAKAMANGALAM, KORANI.P.O., EDAKKODE,
THIRUVANANTHAPURAM, PIN - 695104
3 ZAMZAM ABDUL NASSIR
AGED 20 YEARS
S/O.ABDUL NASSIR MOHAMMED, ETTIYATTUKARA HOUSE,
VALLUVALLY, KOONAMMAVU.P.O., ERNAKULAM, PIN -
683518
4 DEVAYANI.J.
AGED 20 YEARS
D/O.ASHOK KUMAR.S., ASHOK BHAVAN, MRA 99A,
MUNDAKKAL WEST, KOLLAM, PIN - 691001
5 MUHAMED JASIM BASHEER
AGED 25 YEARS
S/O.BASHEER.C.A., PUTHUKKATTU HOUSE,
AMALAGIRI.P.O., AMMENCHERRY, KOTTAYAM, PIN -
686008
WP(C) Nos.2854/2023 & con.cases
59
2026:KER:19388
6 MOHAMED NAYEEM
AGED 20 YEARS
S/O.N.K.NOUSHAD, NAMBIPUNNILATH HOUSE,
KOOLIMUTTAM.P.O., KATHIKODE, THRISSUR, PIN -
680691
7 AMINA ASMI.A.
AGED 22 YEARS
D/O.I.AKBAR SAHIB, MUHAYADEEN BUNGALOW,
VALACODE.P.O., PUNALUR, KOLLAM, PIN - 691331
8 SHAMNA SHAFI
AGED 21 YEARS
D/O.MUHAMMED SHAFI, NUSAIBAS THALAP.P.O.,
PALLIKUNNU, KANNUR, PIN - 670004
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
WP(C) Nos.2854/2023 & con.cases
60
2026:KER:19388
4 TRAVANCORE MEDICAL COLLEGE
REPRESENTED BY ITS PRINCIPAL, N.H.BYPASS,
MYLAPORE, THATTAMALA.P.O., KOLLAM, PIN - 691020
5 MALABAR MEDICAL COLLEGE HOSPITAL & RESEARCH
CENTRE
REPRESENTED BY ITS PRINCIPAL, ULLIYERI,
KOZHIKODE, PIN - 676623
BY ADVS.
GOVERNMENT PLEADER
SMT.SYLAJA S.L, GP
SMT.MARY BENJAMIN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
61
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 27295 OF 2023
PETITIONER:
AFSAL MUHAMMED ANZAR
AGED 20 YEARS
MBBS STUDENT (ENROLL NO. 21M011) MOOPEN'S MEDICAL
COLLEGE, WAYANAD, PERMANENT RESIDENCE AT AISHA
MANZIL, ADOOR P.O, PATHANAMTHITTA DISTRICT, PIN -
691523
BY ADVS.
SRI.T.P.PRADEEP
SRI.P.K.SATHEES KUMAR
SRI.R.K.PRASANTH
SMT.MINIKUMARY M.V.
SHRI.JIJO JOSEPH
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN, PIN -
695001
WP(C) Nos.2854/2023 & con.cases
62
2026:KER:19388
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 DR. MOOPEN'S MEDICAL COLLEGE
NASEERA NAGAR, MEPPADI.P.O., WAYANAD, REPRESENTED
BY IT'S PRINCIPAL, PIN - 673577
BY ADVS.
GOVERNMENT PLEADER
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
63
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 27633 OF 2023
PETITIONER:
ROHAN RAJU
AGED 23 YEARS
S/O. ANTONY RAJU, 6C, CORDIAL CORONA, NATHANCODE,
KOWDIAR P.O., THIRUVANANTHAPURAM, PIN - 695003
BY ADVS.
SHRI.DEEPU THANKAN
SMT.UMMUL FIDA
SMT.LAKSHMI SREEDHAR
SMT.LEKSHMI P. NAIR
SMT.NAMITHA K.M.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
WP(C) Nos.2854/2023 & con.cases
64
2026:KER:19388
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 SUT ACADEMY OF MEDICAL SCIENCE
VATTAPARA, THIRUVANATHAPURAM REPRESENTED BY ITS
PRINCIPAL, PIN - 695028
BY ADVS.
GOVERNMENT PLEADER
SMT.SYLAJA S.L, GP
SMT.MARY BENCHAMIN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
65
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 30935 OF 2023
PETITIONERS:
1 VAISHNAVI.P.
AGED 20 YEARS
D/O.PRADEEP.K.V., ‘KRISHNASREE', UNIVERSAL
NAGAR-168, MOONAMKUTTY, KILIKOLLOOR.P.O., KOLLAM,
PIN - 691004
2 SAIFUDHEEN ABDUL RHIMAN KALAM
AGED 20 YEARS
S/O.ABDUL RAHIMAN KALAM, SAIF HOUSE,
THALACHIRA.P.O., KOTTARAKKARA, KOLLAM, PIN -
691532
3 NILANJANA.B.KUMAR
AGED 19 YEARS
D/O.ANILKUMAR, ‘THULASEEDALAM', DESINGANAD
NAGAR 155A, NELLIMUKKU, THIRUMULLAVARAM.P.O.,
KOLLAM, PIN - 691012
4 ARJA BINDU
AGED 20 YEARS
D/O.RAJU.S., NEELAMBARI, CHTHIYARA,
THAMARAKULAM.P.O., ALAPPUZHA, PIN - 690530
5 HALEEMA ANSARI
AGED 19 YEARS
D/O.E.ANSARI, NIKUNJAM HARMONY, VELLAYAMBALAM,
SASTHAMANGALAM, THIRUVANANTHAPURAM, PIN - 695010
WP(C) Nos.2854/2023 & con.cases
66
2026:KER:19388
6 SHALINI SANTHOSH
AGED 20 YEARS
D/O.SANTHOSH SAMUEL, VALLIYAKKARA HOUSE,
MUNDUKOTTACKAL, PATHANAMTHITTA, PIN - 689649
7 ASHIN MOHAMMED
AGED 20 YEARS
S/O.SULFIKAR.A., ALAKKOTTU HOUSE, MADATHIL,
KARANMA.P.O., OCHIRA, KOLLAM, PIN - 690526
8 BHAGYA LEKSHMI RAJESHKHANNA
AGED 20 YEARS
D/O.R.K.RAJESH, ‘SOORYA LEKSHMI',
SOOJIKKARANMUKKU, PALLITHOTAM.P.O., BEACH NORTH,
KOLLAM, PIN - 691006
9 NAZRIN NAZEER
AGED 20 YEARS
D/O.NAZEER.T.J., THADATHUKALAYIL HOUSE,
NARANGANAM, NARANGANAM.P.O., KOZHENCHERY,
PATHANAMTHITTA, PIN - 689642
10 AMEENA VATHIYATH ABBAS
AGED 21 YEARS
D/O.V.M.ABBAS, VATHIYATH HOUSE,
KALLELIBHAGOM.P.O., KARUNAGAPPALLY, KOLLAM, PIN -
690519
11 ADRA SHOUF
AGED 21 YEARS
D/O.NAJEEB KANDAMPARAMBAN, KANDAMPARAMBAN,
N.K.ROAD, TIRURANGADI, MALAPPURAM, PIN - 676306
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
WP(C) Nos.2854/2023 & con.cases
67
2026:KER:19388
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 AZEEZIA INSTITUTE OF MEDICAL SCIENCES & RESEARCH
REPRESENTED BY ITS PRINCIPAL, MEEYANNOOR, KOLLAM,
PIN - 691537
5 MES MEDICAL COLLEGE
REPRESENTED BY ITS PRINCIPAL, PERINTHALMANNA,
PALACHODE.P.O., VIA KOLATHUR, MALAPPURAM
DISTRICT, PIN - 679338
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SHRI.E.C.AHAMED FAZIL
SRI.THOMAS GEORGE
SRI.K.M.FIROZ
SRI.P.MOHAMMED SABEER
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
68
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 33386 OF 2023
PETITIONER:
SNEHA SAJEEV
AGED 21 YEARS
D/O.SAJEEV JOSEPH, KUDISSERY HOUSE, ANGADI ROAD ,
KIZHAKKAMBALAM.P.O., ERNAKULAM DISTRICT, PIN -
683562
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
WP(C) Nos.2854/2023 & con.cases
69
2026:KER:19388
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 TRAVANCORE MEDICAL COLLEGE
REPRESENTED BY ITS PRINCIPAL, N.H.BYPASS,
MYLAPORE, THATTAMALA.P.O., KOLLAM, PIN - 691020
BY ADVS.
GOVERNMENT PLEADER
SRI.P.M.SANEER
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
70
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 33800 OF 2023
PETITIONERS:
1 ADWAITH GOKUL.G.
AGED 20 YEARS
S/O.GANGADHARAN, ‘ADWAITHAM', S.D.ROAD,
NELLIKUNNU, KASARAGOD, PIN - 671121
2 AAQIL AHMED MANNARICHALIL
AGED 18 YEARS
S/O.UBAIDULLA, M.C.HOUSE, MOORKANAD,
URANGATTIRI.P.O., AREECODE, MALAPPURAM, PIN -
673639
3 AYSHATH ARAFA
AGED 21 YEARS
D/O.RAHEENA, ISRAH, BEYPORE ROAD, NEAR
MEENCHANTHA ARTS AND SCIENCE COLLEGE, VATTAKINAR,
KOZHIKODE, PIN - 673018
4 FATHIMA LENA
AGED 19 YEARS
D/O.ASHRAF, KOLAKKADA HOUSE, NEAR JUMA MASJID,
PATHAIKARA, PERINTHALMANNA, MALAPPURAM, PIN -
679322
5 JAZIYA AMAL
AGED 20 YEARS
D/O.MUHAMMED, SHAHANA MANZIL, KOVVAL PALLI,
KALLANCHIRA ROAD, KANHANGAD SOUTH.P.O., KASARGOD,
WP(C) Nos.2854/2023 & con.cases
71
2026:KER:19388
PIN - 671531
6 MAHA.P.
AGED 22 YEARS
D/O.ALI PUTHALAVAN, PADAVATH HOUSE, KARAPARAMBA,
PULPATTA.P.O., MANJERI, MALAPPURAM, PIN - 676123
7 LAKSHMI RATHEESH
AGED 21 YEARS
D/O.RATHEESH, GOKULAM FORMS GARDEN, CHEROOR,
THRISSUR, PIN - 680009
8 MAZNA MUSTHAFA.A.
AGED 19 YEARS
D/O.MUSTHAFA KELOTTIL, ‘SURUMA',
MELUR.P.O., KOYILANDY, KOZHIKODE, PIN - 673306
9 NESNA ISMAYIL.C.K.
AGED 22 YEARS
D/O.ISMAYIL, ‘NESNAS', KADAVATHUR.P.O.,
KANNUR, PIN - 670676
10 HANAN ZAHRA
AGED 19 YEARS
D/O.ANAS MOHAMED ELLYAS, HANANS, T.C.67/262 (OLD
TC.49/166(5)), KALLATTU NAGAR, KNRA-115A,
OPP.MANRUL HUDA TRUST OFFICE, KALLATTUMUKKU,
MANACAUD.P.O., THIRUVANANATHAPURAM, PIN - 695009
11 NIDHAL ABDUNASIR
AGED 20 YEARS
S/O.ABDUNASIR PANAKKAD, BIN ALI MANZIL, AYIROOR,
MALAPPURAM, PIN - 679580
12 NIHAL HAFIS
AGED 18 YEARS
S/O.DR.SHAREEJ, SHAREENA HOUSE, VAYAPPURATH,
NANMINDA.P.O., KOZHIKODE, PIN - 673613
WP(C) Nos.2854/2023 & con.cases
72
2026:KER:19388
13 NESHWA SHAFI
AGED 18 YEARS
D/O.MUHAMMED SHAFI, NUSAIBA'S, NEAR THALAP JUMMA
MASJID, PALLIKKUNNU.P.O., KANNUR, PIN - 670044
14 RIDA RASHEED PULIKKAL
AGED 19 YEARS
D/O.RASHEED PULIKKAL, ELLAR HOME,
NEDIYIRUPPU.P.O., KONDOTTY, MALAPPURAM, PIN -
673638
15 HANAN KAVUNGAL KELAPURATH
AGED 21 YEARS
D/O.MUSTHAFA, KELAPURATH HOUSE, CHIRAYIL.P.O.,
KONDOTTY, MALAPPURAM, PIN - 673638
16 RASHA.P.
AGED 20 YEARS
D/O.ABDULLA, PALLIYALIL HOUSE,
PERINTHATTIRI.P.O., POTHUKINDU, MAKKARAPARAMBA,
MALAPPURAM, PIN - 676507
17 ELIEZER ELDHO GEORGE
AGED 18 YEARS
D/O.GEORGEE KURIAN, MANALELCHIRAYIL HOUSE,
THIRUVARPPU, THIRUVARPU.P.O., KOTTAYAM, PIN -
686020
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
WP(C) Nos.2854/2023 & con.cases
73
2026:KER:19388
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 KMCT MEDICAL COLLEGE
MUKKAM, MANASSERY.P.O., KOZHIKODE, REPRESENTED BY
ITS PRINCIPAL, PIN - 673602
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
74
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 33872 OF 2023
PETITIONERS:
1 PRANAV MENON
AGED 20 YEARS
S/O.PRAKASH MENON, SREEVATSAM, A-61, KAIRALI
GARDENS, VETTIYOORKAVU, KODUNGANOOR P.O.,
THIRUVANANTHAPURAM TALUK, THIRUVANANTHA PURAM
DISTRICT,, PIN - 695013
2 ANNA SIBI MATHEWS
AGED 20 YEARS
D/O.SIBICHAN MATHEW, PLATHOTTAM HOUSE,
KANJRAMATTAM VILLAGE, KOTTAYAM TALUK, KOTTAYAM
DISTRICT, PIN - 686585
BY ADV SRI.N.L.BITTO
RESPONDENTS:
1 STATE OF KERALA
REP. BY THE CHIEF SECRETARY TO THE GOVERNMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHA PURAM,, PIN
- 695001
2 DEPARTMENT OF HEALTH AND FAMILY WELFARE,
REPRESENTED BY ITS SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANA NTHAPURAM,, PIN - 695001
WP(C) Nos.2854/2023 & con.cases
75
2026:KER:19388
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL COLLEGE INSTITUTIONS IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-
4,PRSANTHI BUILDING, M.P.APPAN ROAD, VAZUTHACAD,
THIRUVANAMTHAPURAM,, PIN - 695014
4 DR.SOMARVELL MEMORIAL CSI MEDICAL COLLEGE,
KARAKONAM, THIRUVANANTHAPURAM REPRESENTED BY ITS
PRINCIPAL
PARASSALA VELLARADA ROAD, KARAKKONAM,
THIRUVANAMTHA PURAM DISTRICT,, PIN - 695504
BY ADVS.
SRI.ARUN.B.VARGHESE
SMT.RAKHI RAJ
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
76
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 34237 OF 2023
PETITIONERS:
1 NIVYA ANN EASOW
AGED 19 YEARS
D/O.EASOW JOHN, MUNNUKUTTI PUTHEN PURACKAL HOUSE,
VALANJAVATTOM PO., THIRUVALLA, PATHANAMTHITTA,
PIN - 689104
2 ABHIJITH.J.F.
AGED 20 YEARS
S/O.JAYARAJ.H., J F NIVAS, VADAKKEVEETTIL
THEKKUTHAI, POZHIYOOR.P.O., THIRUVANANTHAPURAM,
PIN - 695513
3 ANTO.B.L
AGED 20 YEARS
S/O.BINU KUMAR.J., NISSI HOUSE, KARIPRAKONAM,
PERUMPAZHUTHOOR.P.O., THIRUVANANTHAPURAM, PIN -
695126
4 NIKITA ANNA LINU
AGED 19 YEARS
D/O. LINU JOHN NINAPARAMPIL, NINAPARAMPIL HOUSE,
PAYIPAD.P.O., HARIPAD, ALAPPUZHA, PIN - 690514
5 CILLA THERASA PAUL
AGED 20 YEARS
D/O.PAUL MATHEW, GRACE VALLEY, LAKEVIEW LANE,
VATTIYOORKAV, THIRUVANANTHAPURAM, PIN - 695013
WP(C) Nos.2854/2023 & con.cases
77
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6 GEORGEKUTTY THOMAS
AGED 20 YEARS
S/O.THOMAS.K.J., KANIYAMKANDATHIL,
BISONVALLEY.P.O, BISONVALLEY, IDUKKI, PIN -
685565
7 AKHIL.J.F.
AGED 24 YEARS
S/O.JOHNROSE.S, KRIPA NILAYAM, KEELIYODU,
PERUMPAZHUTHOOR.P.O., THIRUVANANTHAPURAM, PIN -
695126
8 MINSAJANZAR
AGED 20 YEARS
S/O.ANZAR ABDUL REHIMAN KUNJU, KATHUNGAL HOUSE,
PADANORTH, KARUNAGAPALLY, KOLLAM, PIN - 690518
9 HIDA.V.M.
AGED 21 YEARS
D/O.JAMSHY.V.M., VELLAYUR MADATHIL HOUSE,
ERANHIKKUNNU, CHATHANGOTTUPURAM.P.O., WANDOOR
VIA, MALAPPURAM, PIN - 679328
10 BIYA BENNY
AGED 19 YEARS
D/O. BENNY.M.JOB, MALIAKAL HOUSE, ALAKODE,
KANNUR, PIN - 670571
11 MOHAMMED NISHAD
AGED 21 YEARS
S/O.ABDUL SALAM, KK HOUSE, THIRUNAVAYA,
MALAPPURAM, PIN - 676301
12 NAUFRIDA NEYAS
AGED 19 YEARS
D/O.DR.NEYAS MOHAMMED, 22 A AND D, CHOICE
PARADISE, NADAMA ROAD, TRIPUNITHARA, ERNAKULAM,
PIN - 682301
WP(C) Nos.2854/2023 & con.cases
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13 ROHITH JOE GEORGE
AGED 19 YEARS
S/O.SHAJAN GEORGE, ENNEMPRAYIL HOUSE,
ULIKKAL.P.O., IRITTY, KANNUR, PIN - 670705
14 MOHAMMED GAZNI
AGED 21 YEARS
S/O.MAJAHVASHEER, VARNAMALIKA(H),
MANAYILKULANGARA, THIRUMULLAVARAM.P.O., KOLLAM,
PIN - 691012
15 S.SHEFIN
AGED 22 YEARS
D/O.SHIHABUDEEN.A., SHIBI MANZIL, KATTUPUTHUSSERY
PALLICKALP.O., THIRUVANANTHAPURAM, PIN - 695604
16 RAGHAD KALLAI
AGED 20 YEARS
D/O.KALLAI ABOOSABIL, KALLAI HOUSE, CHAKKALAKUTHU
ROAD, NILAMBUR.P.O., MALAPPURAM, PIN - 679329
17 B.P.MUHAMMED SHIHAN
AGED 21 YEARS
S/O.B.P.ABDUL GAFOOR, 'LAAMIS', ANAYIDUCK
ROAD.P.O., THANA, KANNUR, PIN - 670013
18 HANI NAZARDEEN
AGED 21 YEARS
D/O.UMMARKUTTY NAZARDEEN, VARAMBATHU HOUSE,
PERUNNA EAST, CHANGANACHERRY, KOTTAYAM, PIN -
686102
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
WP(C) Nos.2854/2023 & con.cases
79
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RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 DR.SOMERVELL MEMORIAL CSI MEDICAL COLLEGE
KARAKONAM, PARASSALA VELLARADA ROAD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS PRINCIPAL,
PIN - 695504
5 DR.MOOPEN'S MEDICAL COLLEGE
NASEERA NAGAR, MEPPADI.P.O., WAYANAD, REPRESENTED
BY ITS PRINCIPAL, PIN - 673577
BY ADVS.
SRI.ARUN.B.VARGHESE
SMT.RAKHI RAJ
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
80
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 34943 OF 2023
PETITIONERS:
1 SANA FEHMI.P.
AGED 20 YEARS
D/O.HASIF PUKKUNNUMMAL, PUKKUNNUMMAL HOUSE,
KAKKUR.P.O., NANMIDA VIA, KOZHIKODE, PIN - 673613
2 WAFA
AGED 21 YEARS
D/O.MOHAMMED SHARAFU, ONNARAKKATTIL THEKKENCHERY
HOUSE, PADOOR.P.O., THRISSUR, PIN - 680524
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
WP(C) Nos.2854/2023 & con.cases
81
2026:KER:19388
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 DR.MOOPEN'S MEDICAL COLLEGE
NASEERA NAGAR, MEPPADI.P.O., WAYANAD, REPRESENTED
BY ITS PRINCIPAL., PIN - 673577
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
82
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 36726 OF 2023
PETITIONERS:
1 NIKHIL VALENTINE
AGED 20 YEARS
S/O.VALENTINE.J., ANANDA BHAVAN, MATHRUKA NAGAR-
90, MUKKAD, KAVANAD.P.O., KOLLAM, PIN - 691003
2 B.P.MUHAMMED SHIHAN
AGED 21 YEARS
S/O.B.P.ABDUL GAFOOR, ‘LAAMIS', ANAYIDUCK
ROAD.P.O., THANA, KANNUR, PIN - 670013
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
WP(C) Nos.2854/2023 & con.cases
83
2026:KER:19388
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
4 DR.SOMERVELL MEMORIAL CSI MEDICAL COLLEGE
KARAKONAM, PARASSALA VELLARADA ROAD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS PRINCIPAL,
PIN - 695504
5 DR.MOOPEN'S MEDICAL COLLEGE
NASEERA NAGAR, MEPPADI.P.O., WAYANAD, REPRESENTED
BY ITS PRINCIPAL, PIN - 673577
BY ADVS.
SRI.P.MARTIN JOSE
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
SRI.R.GITHESH
SHRI.AJAY BEN JOSE
SRI.MANJUNATH MENON
SHRI.SACHIN JACOB AMBAT
SMT.ANNA LINDA EDEN
SHRI.HARIKRISHNAN S.
SRI.S.SREEKUMAR (SR.)
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
84
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 37732 OF 2023
PETITIONERS:
1 HIMA SIRASH
AGED 21 YEARS
D/O.SIRASH HANEEFA, BEEMA MANZIL, MELARANOOR
ROAD, KARAMANA, THIRUVANANTHAPURAM., PIN - 695002
2 AKSHAYA.S.BIJOY
AGED 22 YEARS
D/O.DR.BIJOY.K.SUDHAKAR, THEERTHAM, NEELIKULAM,
K.S PURAM, KARUNAGAPPALLY, KOLLAM., PIN - 690544
3 SHRUTHIKA.S.
AGED 21 YEARS
D/O.J.SANALKUMAR JAGANNATHAN, MAYAMCODE MELE
VEEDU, ARIKKADAMUKKU, PRAVACHAMBALAM, NEMOM.P.O.,
THIRUVANANTHAPURAM., PIN - 695020
4 SREENANDANA.P.M.
AGED 20 YEARS
D/O.MANOJKUMAR.P.M., PARAKKATT HOUSE, POTTA.P.O.,
CHALAKUDY, THRISSUR., PIN - 680722
5 NEHA FARWIN
AGED 19 YEARS
D/O.B.MANOJ KUMAR, MRA88, MANAYILKULANGARA,
THIRUMULLAVARAM, KOLLAM., PIN - 691012
WP(C) Nos.2854/2023 & con.cases
85
2026:KER:19388
6 NIRANJAN RADHAKRISHNAN
AGED 20 YEARS
S/O.DR.RADHAKRISHNAN.M.P., ‘SOUBHAGYA',
NO.86, UPASANA NAGAR, CANTONMENT NORTH, KOLLAM.,
PIN - 691001
7 NIRANJANA INDIRA SANJAY
AGED 19 YEARS
D/O.SANJAY SURENDRANATH, 10 C, RDS TRANQUIL,
ATTINKUZHY, KAZHAKKUTTAM, THIRUVANANTHAPURAM.,
PIN - 695582
8 PARVATHY.R.
AGED 20 YEARS
D/O.REMESH KUMAR.R., SURABHI , PUTHIYAVILA,
PATTOLIMARKET.P.O., ALAPPUZHA., PIN - 690531
9 NANDANA SREEKUMAR NAIR
AGED 19 YEARS
D/O.SREEKUMAR.K.G, VAISHNAVAM,
KUDAPPANAKKUNNU.P.O., PATHIRAPPALLY,
THIRUVANANTHAPURAM., PIN - 695043
10 GOPIKA JAYAN
AGED 21 YEARS
D/O.JAYAN.K.K., KELANGATH HOUSE,
KOZHUKKULLY.P.O., PALLIMOOLA, THRISSUR., PIN -
680751
11 NIVEDITHA.A.
AGED 20 YEARS
D/O.V.KUTTAPPAN PILLAI, NIRANJANAM, TC.5/1596/6,
TRRA 245 A, PANDIT LANE, AMBALAMUKKU,
PEROORKADA.P.O., THIRUVANANTHAPURAM., PIN -
695005
12 GADHA.A.V.
AGED 22 YEARS
WP(C) Nos.2854/2023 & con.cases
86
2026:KER:19388
D/O. AJAYAKUMAR.A.L., MIDHILA, TC.10/1816(3),
KRWA 178-D, KAVALLOOR LANE, VATTIYOORKAVU.P.O.,
THIRUVANANTHAPURAM., PIN - 695013
13 DEVIKA RAJEEV
AGED 20 YEARS
D/O.RAJEEV VASUDEVAN, VADAKKE PAYIKKADU,
KUTHIATHODE.P.O., CHERTHALA, ALAPPUZHA., PIN -
688533
14 SARA MARY MATHEW
AGED 20 YEARS
D/O.MATHEW JOHN, PALLIYENATHU HOUSE, PERAPOOR
ROAD, MUKKOLA, THIRUVANANTHAPURAM., PIN - 695043
15 AMRUTHA KRISHNA
AGED 18 YEARS
D/O.DR.JOJI KRISHNAN, AMRUTHA CRRA-H2, H-LANE,
CHALAKUZHY ROAD, PATTOM.P.O.,
THIRUVANANTHAPURAM., PIN - 695004
16 ADITHYA.S.
AGED 20 YEARS
D/O. PRABHAKARAN.K., MANDAPATHIN KUZHIYIL
THEKKEKARA.P.O., KURATHIKADU, MAVELIKARA
,ALAPPUZHA., PIN - 690107
17 SREELAKSHMI LAL
AGED 19 YEARS
D/O.RAJI GURULAL, GURUKRIPA, VIKAS NAGAR, HOUSE
NO.133, TKMC.P.O., KARICODE, KOLLAM., PIN -
691005
18 NIHARIKA SUNILKUMAR
AGED 21 YEARS
D/O.SUNILKUMAR.O.P., SUSHAIJA NIVAS,
KOTHAMANGALAM, KOYILANDY, KOZHIKODE., PIN -
673305
WP(C) Nos.2854/2023 & con.cases
87
2026:KER:19388
19 ANJALI.S.
AGED 20 YEARS
D/O. SAJU.G., SAROVARAM, AVANAVANCHERY.P.O.,
ATTINGAL, THIRUVANANTHAPURAM., PIN - 695103
20 ANAGHA.S.
AGED 22 YEARS
D/O.BHARGAVAN.N., PATTAKULANGARA, S.
L.PURAM.P.O., ALAPPUZHA., PIN - 688523
21 MEENU SREEKANDAN
AGED 20 YEARS
D/O.R.SREEKANDAN NAIR, KARINJAMKONATHU
SREEKANDAVILASAM, PALAMKONAM.P.O., VENJARAMOODU,
THIRUVANANTHAPURAM., PIN - 695607
22 AMRUTHA KUMAR.J.
AGED 21 YEARS
D/O. SIVA KUMAR.B, TC.11/64-1, PANAVILA
PUTHENVEEDU, PANAVILA, NALANCHIRA.P.O.,
THIRUVANANTHAPURAM., PIN - 695015
23 ANNIE MARY THOMAS
AGED 20 YEARS
D/O.THOMAS JOHN, ‘JYOTHIS', ANRA 44, NEAR
SANKERS HOSPITAL, KOLLAM., PIN - 691001
24 DENNA KURIAKOSE
AGED 19 YEARS
D/O.K.P.KURIAKOSE, KALAMMALIL HOUSE,
PAMPUPARA.P.O., VANDENMEDU, IDUKKI., PIN - 685551
25 NIYA ANIL
AGED 18 YEARS
D/O.ANIL JOSE, KOCHEELATH HOUSE,
VELLAYAMKUDY.P.O., KATTAPPANA, IDUKKI., PIN -
685515
BY ADVS.
SRI.C.A.CHACKO
WP(C) Nos.2854/2023 & con.cases
88
2026:KER:19388
SMT.C.M.CHARISMA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM., PIN - 695014
4 SREE GOKULAM MEDICAL COLLEGE & RESEARCH
FOUNDATION
VENJARAMOODU, THIRUVANANTHAPURAM, REPRESENTED BY
ITS PRINCIPAL., PIN - 695607
5 BELIEVERS CHURCH MEDICAL COLLEGE
ST.THOMAS NAGAR, KUTTAPUZHA.P.O., THIRUVALLA,
PATHANAMTHITTA, REPRESENTED BY ITS PRINCIPAL.,
PIN - 689103
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SRI.E.M.MURUGAN
SRI.THOMAS GEORGE
SHRI.P.R.PRATEESH
SHRI.P.RAKESH (VAIKOM)
SMT.K.R.LEKSHMI
WP(C) Nos.2854/2023 & con.cases
89
2026:KER:19388
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
90
2026:KER:19388
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947
WP(C) NO. 38494 OF 2023
PETITIONERS:
1 ASWATHY.P.SHABU
AGED 20 YEARS
D/O.H.P.SHABU, VAYALIL BHAVAN, EMS NAGAR,
PATTOOR, VANCHIYOOR.P.O., THIRUVANANTHAPURAM, PIN
- 695035
2 ADHINA.M.ALEXANDER
AGED 18 YEARS
D/O.ALEXANDER, SMRA-128, RADHAPPURAKKUNNU ROAD,
SASTHAMANGALAM.P.O., THIRUVANANTHAPURAM., PIN -
695010
3 GOURI SARASWATHY
AGED 19 YEARS
D/O.RAJAN NAIR, LAKSHMI NIKETHAN, T&R CROSS ROAD,
KARUVELIPADY, ERNAKULAM., PIN - 682005
4 RITHUNANDA.R.
AGED 19 YEARS
D/O.SUNIL SUNDARAM, FLAT 6B, CORDON PROVIDENCE,
KURAVANKONAM, KOWDIAR.P.O., THIRUVANANTHAPURAM.,
PIN - 695003
5 MERRY MARIAM KOSHY
AGED 18 YEARS
WP(C) Nos.2854/2023 & con.cases
91
2026:KER:19388
D/O.KOSHY PHILIP, 232, VRINDHAVAN NAGAR,
KADAPPAKADA, KOLLAM., PIN - 691008
6 ARYA KRISHNAN UNNI
AGED 19 YEARS
D/O.V.M.KRISHNAKUMAR, SARASWATHY NIVAS,
MUNDALUMMOODU, KOLLAM., PIN - 691012
7 ANNS ABRAHAM
AGED 18 YEARS
D/O.ABRAHAM KURUVILLA, TC 4/2027(1), PATTAMBALATH
HOUSE, MUMMYS COLONY NO.22, KURAVANKONAM,
KOWDIAR.P.O., THIRUVANANTHAPURAM., PIN - 695003
8 ASHNA SHANAVAS
AGED 21 YEARS
D/O.SHANAVAS.M., RUKSANA MANZIL, VANCHIYOOR.P.O.,
ALAMCODE, THIRUVANANTHAPURAM., PIN - 695102
9 GAYATHRI MENON.K.
AGED 20 YEARS
D/O.V.JAYAPRAKASH, ASSET CHIRAAG, FLAT 7B,
VIYYUR.P.O., THRISSUR., PIN - 680010
10 AISHWARYA.S.
AGED 20 YEARS
D/O.S.SAJIKUMAR, TC19/1814-1, CHITTALLOOR,
KRA.A.172, DEVI LANE, NEAR GOVERNMENT MODEL UP
SCHOOL, KUDAPPANAKUNNU.P.O., THIRUVANANTHAPURAM.,
PIN - 695043
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
WP(C) Nos.2854/2023 & con.cases
92
2026:KER:19388
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
3 ADMISSION AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
REPRESENTED BY ITS CHAIRMAN, T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM., PIN - 695014
4 SREE UTHRADOM THIRUNAL ACADEMY OF MEDICAL
SCIENCES
VATTAPPARA, VENCODE.P.O., THIRUVANANTHAPURAM,
REPRESENTED BY ITS PRINCIPAL., PIN - 695028
SMT.SYLAJA S.L, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.03.2026, ALONG WITH WP(C).2854/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.2854/2023 & con.cases
93
2026:KER:19388
JUDGMENT
[WP(C) Nos.2854/2023, 549/2023, 1508/2023, 2025/2023, 3211/2023, 3273/2023, 5265/2023, 5492/2023, 7780/2023, 10435/2023, 17194/2023, 21083/2023, 21655/2023, 23013/2023, 23713/2023, 24135/2023, 24791/2023, 25106/2023, 26713/2023, 27295/2023, 27633/2023, 30935/2023, 33386/2023, 33800/2023, 33872/2023, 34237/2023, 34943/2023, 36726/2023, 37732/2023, 38494/2023] The issue arising for consideration in these writ petitions is already decided by the judgment of this Court in Govind Krishnan v. State of Kerala [2026 KHC OnLine 194] holding that the petitioners have to satisfy the disputed amount.
However, in the afore judgment, this Court granted six weeks time for the petitioners therein to satisfy the disputed amount.
In the light of the afore, while dismissing these writ petitions, this Court grants the respective petitioners six weeks' time from today to satisfy the disputed amount.
Sd/-
HARISANKAR V. MENON JUDGE bng WP(C) Nos.2854/2023 & con.cases 94 2026:KER:19388 APPENDIX OF WP(C) NO. 2854 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER IN AFRC 50/18/MBBS/SFMC DATED 27/2/2018 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P3 TRUE COPY OF NOTICE DATED 5/7/2022 ISSUED FROM THE 4TH RESPONDENT EXHIBIT P4 TRUE COPY OF RELEVANT PAGES OF JUDGMENT DATED 2/9/2022 IN WP(C)NO.28099/2022 EXHIBIT P5 TRUE COPY OF REPRESENTATION DATED 13/1/2023 SUBMITTED BEFORE THE 4TH RESPONDENT EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 15/11/2022 IN WP(C)NO.35214/2022 EXHIBIT P7 TRUE COPY OF INTERIM ORDER DATED 20/1/2023 IN WP(C)NO.2025/2023 WP(C) Nos.2854/2023 & con.cases 95 2026:KER:19388 APPENDIX OF WP(C) NO. 549 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER IN AFRC 50/18/MBBS/SFMC DATED 27/2/2018 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P3 TRUE COPY OF NOTICE DATED 8/11/2022 ISSUED FROM 4TH RESPONDENT EXHIBIT P4 TRUE COPY OF REPRESENTATION DATED 11/11/2022 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P5 TRUE COPY OF JUDGMENT DATED 14/12/2022 IN WP(C)NO.39433/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 96 2026:KER:19388 APPENDIX OF WP(C) NO. 1508 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER IN FRC 50/21/MBBS/TMCK OF 3RD RESPONDENT DATED 8/2/2022 ISSUED IN RESPECT OF 4TH RESPONDENT COLLEGE EXHIBIT P2 TRUE COPY OF GO(MS)NO.56/2022/H&FWD DATED 14/3/2022 EXHIBIT P3 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES OF THIS HON'BLE COURT EXHIBIT P4 TRUE COPY OF NOTICE DATED 06/01/2023 ISSUED FROM THE 4TH RESPONDENT EXHIBIT P5 TRUE COPY OF NOTICE DATED 11/1/2023 SENT FROM 5TH RESPONDENT EXHIBIT P6 TRUE COPY OF NOTICE DATED 29/9/2022 ISSUED FROM 6TH RESPONDENT EXHIBIT P7 TRUE COPY OF NOTICE DATED 3/1/2023 ISSUED FROM 7TH RESPONDENT EXHIBIT P8 TRUE COPY OF NOTICE DATED 22/12/2022 ISSUED FROM 8TH RESPONDENT EXHIBIT P9 TRUE COPY OF DATED 21/11/2022 ISSUED FROM 9TH RESPONDENT EXHIBIT P10 TRUE COPY OF NOTICE DATED 6/1/2023 ISSUED FROM 10TH RESPONDENT EXHIBIT P11 TRUE COPY OF NOTICE DATED 7/1//2023 ISSUED FROM 11TH RESPONDENT EXHIBIT P12 TRUE COPY OF NOTICE DATED 6/1/2023 ISSUED FROM 12TH RESPONDENT EXHIBIT P13 TRUE COPY OF REPRESENTATION DATED 7/1/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P14 TRUE COPY OF JUDGMENT DATED 29/7/2022 IN WP(C)NO.22804/2022 OF THIS HON'BLE COURT EXHIBIT P15 TRUE COPY OF ORDER IN FRC 50/21/MBBS/SGMCRF DATED 12/1/2022 ISSUED BY 3RD RESPONDENT IN RESPECT OF 5TH WP(C) Nos.2854/2023 & con.cases 97 2026:KER:19388 RESPONDENT EXHIBIT P16 TRUE COPY OF ORDER IN FRC 50/21/MBBS/DRSMCSIMC DATED 10/1/2022 ISSUED BY 3RD RESPONDENT IN RESPECT OF 6TH RESPONDENT EXHIBIT P17 TRUE COPY OF ORDER IN FRC 50/21/MBBS/SUT DATED 13/1/2022 ISSUED BY 3RD RESPONDENT IN RESPECT OF 7TH RESPONDENT EXHIBIT P18 TRUE COPY OF ORDER IN FRC 50/21/MBBS/KMCT DATED 25/12/2021 ISSUED BY 3RD RESPONDENT IN RESPECT OF 8TH RESPONDENT EXHIBIT P19 TRUE COPY OF ORDER IN FRC 50/21/MBBS/AIMSR DATED 14/1/2022 ISSUED BY 3RD RESPONDENT IN RESPECT OF 9TH RESPONDENT EXHIBIT P20 TRUE COPY OF ORDER IN FRC 50/21/MBBS/MES DATED 19/1/2022 ISSUED BY 3RD RESPONDENT IN RESPECT OF 10TH RESPONDENT EXHIBIT P21 TRUE COPY OF ORDER IN FRC 50/21/MBBS/SNIMS DATED 12/1/2022 ISSUED BY 3RD RESPONDENT IN RESPECT OF 11TH RESPONDENT EXHIBIT P22 TRUE COPY OF ORDER IN FRC 50/21/MBBS/MMC DATED 20/1/2022 ISSUED BY 3RD RESPONDENT IN RESPECT OF 12TH RESPONDENT WP(C) Nos.2854/2023 & con.cases 98 2026:KER:19388 APPENDIX OF WP(C) NO. 2025 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER IN AFRC 50/18/MBBS/SFMC DATED 27/2/2018 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P3 TRUE COPY OF RELEVANT PAGES OF JUDGMENT DATED 2/9/2022 IN WP(C)NO.28099/2022 EXHIBIT P4 TRUE COPY OF NOTICE DATED 6/1/2023 ISSUED FROM THE 4TH RESPONDENT EXHIBIT P5 TRUE COPY OF REPRESENTATION DATED 13/1/2023 SUBMITTED BEFORE THE 4TH RESPONDENT EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 15/11/2022 IN WP(C)NO.35214/2022 WP(C) Nos.2854/2023 & con.cases 99 2026:KER:19388 APPENDIX OF WP(C) NO. 3211 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER IN FRC 50/21/MBBS/TMCK DATED 8/2/2022 ISSUED BY 3RD RESPONDENT IN RESPECT OF 12TH RESPONDENT COLLEGE EXHIBIT P2 TRUE COPY OF GO(MS)NO.56/2022/H&FWD DATED 14/3/2022 EXHIBIT P3 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P4 TRUE COPY OF NOTICE DATED 4/1/2023 ISSUED FROM THE 4TH RESPONDENT EXHIBIT P5 TRUE COPY OF NOTICE DATED 06/01/2023 ISSUED FROM THE 5TH RESPONDENT EXHIBIT P6 TRUE COPY OF NOTICE DATED 21/11/2022 ISSUED FROM THE 6TH RESPONDENT EXHIBIT P7 TRUE COPY OF NOTICE DATED 22/12/2022 ISSUED FROM THE 7TH RESPONDENT EXHIBIT P8 TRUE COPY OF NOTICE DATED 20/1/2023 ISSUED FROM THE 8TH RESPONDENT EXHIBIT P9 TRUE COPY OF NOTICE DATED 29/9/2022 ISSUED FROM THE 9TH RESPONDENT EXHIBIT P10 TRUE COPY OF NOTICE DATED 11/1/2023 ISSUED FROM THE 10TH RESPONDENT EXHIBIT P11 TRUE COPY OF NOTICE DATED 7/01/2023 ISSUED FROM THE 11TH RESPONDENT EXHIBIT P12 TRUE COPY OF NOTICE DATED 06/01/2023 ISSUED FROM THE 12TH RESPONDENT EXHIBIT P13 TRUE COPY OF PETITIONERS' REPRESENTATION DATED 7/1/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P14 TRUE COPY OF JUDGMENT DATED 29/7/2022 IN WP(C)NO.22804/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 100 2026:KER:19388 APPENDIX OF WP(C) NO. 3273 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NUMBER AFRC 50/18/MBBS/SFMC DATED 27/2/2018 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P3 TRUE COPY OF NOTICE DATED 5/1/2023 ISSUED FROM 4TH RESPONDENT COLLEGE EXHIBIT P4 TRUE COPY OF NOTICE DATED 29/9/2022 ISSUED FROM 5TH RESPONDENT EXHIBIT P5 TRUE COPY OF REPRESENTATION DATED 10/1/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 14/12/2022 IN WP(C)NO.39433/2022 WP(C) Nos.2854/2023 & con.cases 101 2026:KER:19388 APPENDIX OF WP(C) NO. 5265 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF FRC 50/20/MBBS/SFMC DATED 4/11/2020 ISSUED BY 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 EXHIBIT P3 TRUE COPY OF NOTICE DATED 10/2/23 ISSUED BY THE 4TH RESPONDENT EXHIBIT P4 TRUE COPY OF RELEVANT PAGES OF JUDGMENT DATED 2/9/2022 IN WP(C)NO.28099/2022 EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 3/2/2023 SUBMITTED BEFORE THE 3RD RESPONDENT EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 29/7/2022 IN WP(C)NO.22804/2022 EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 15/11/2022 IN WP(C)NO.35214/2022 WP(C) Nos.2854/2023 & con.cases 102 2026:KER:19388 APPENDIX OF WP(C) NO. 5492 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER IN AFRC 50/18/MBBS/SFMC DATED 27/2/2018 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 OF THIS HON'BLE COURT EXHIBIT P3 TRUE COPY OF NOTICE DATED 17/5/2022 ISSUED BY THE 4TH RESPONDENT EXHIBIT P4 TRUE COPY OF REPRESENTATION DATED 8/11/2022 SUBMITTED BEFORE THE 3RD RESPONDENT EXHIBIT P5 TRUE COPY OF JUDGMENT DATED 14/12/2022 IN WP(C)NO.39433/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 103 2026:KER:19388 APPENDIX OF WP(C) NO. 7780 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NUMBER FRC 50/20/MBBS/SFMC DATED 4/11/2020 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P3 TRUE COPY OF NOTICE DATED 13/12/2022 ISSUED FROM THE 4TH RESPONDENT EXHIBIT P4 TRUE COPY OF REPRESENTATION DATED 23/12/2022 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P5 TRUE COPY OF JUDGMENT DATED 29/7/2022 IN WP(C)NO.22804/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 104 2026:KER:19388 APPENDIX OF WP(C) NO. 10435 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC 50/19/ MBBS/SFMC DATED 6/7/2019 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF GO(MS)NO.100/2019/H&FWD DATED 6/7/2019 EXHIBIT P3 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P4 TRUE COPY OF NOTICE DATED 1/3/2023 ISSUED FROM THE 4TH RESPONDENT EXHIBIT P5 TRUE COPY OF REPRESENTATION DATED 10/3/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 14/12/2022 IN WP(C)NO.39433/2022 WP(C) Nos.2854/2023 & con.cases 105 2026:KER:19388 APPENDIX OF WP(C) NO. 17194 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER IN AFRC 50/18/MBBS/ SFMC DATED 27/2/2018 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P3 TRUE COPY OF NOTICE DATED 5/6/2021 ISSUED FROM 4TH RESPONDENT EXHIBIT P4 TRUE COPY OF REPRESENTATION DATED 2/5/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P5 TRUE COPY OF JUDGMENT DATED 14/12/2022 IN WP(C)NO.39433/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 106 2026:KER:19388 APPENDIX OF WP(C) NO. 21083 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC 50/19/MBBS/SFMC DATED 6/7/2019 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF GO(MS)NO.100/2019/H&FWD DATED 6/7/2019 OF 1ST RESPONDENT EXHIBIT P3 TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P4 TRUE COPY OF NOTICE DATED 17/6/2023 ISSUED FROM THE 4TH RESPONDENT COLLEGE EXHIBIT P5 TRUE COPY OF RELEVANT PAGES OF JUDGMENT OF THIS HON'BLE COURT DATED 2/9/2022 IN WP(C)NO.28099/2022 EXHIBIT P6 TRUE COPY OF REPRESENTATION DATED 13/6/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P7 TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 19/9/2022 IN WP(C)NO.29674/22 WP(C) Nos.2854/2023 & con.cases 107 2026:KER:19388 APPENDIX OF WP(C) NO. 21655 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC 50/19/MBBS/SFMC DATED 6/7/2019 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF GO(MS)NO.100/2019/H&FWD DATED 6/7/2019 EXHIBIT P3 TRUE COPY OF JUDGMENT OF DIVISION BENCH OF THIS HON'BLE COURT DATED 23/7/2020 IN WP(C)NO.7771/2018 EXHIBIT P4 TRUE COPY OF NOTICE DATED 1/7/2022 ISSUED FROM THE 4TH RESPONDENT EXHIBIT P5 TRUE COPY OF RELEVANT PAGES OF JUDGMENT DATED 2/9/2022 IN WP(C)NO.28099/2022 OF THIS HON'BLE COURT EXHIBIT P6 TRUE COPY OF NOTICE DATED 26/6/2023 ISSUED FROM THE 4TH RESPONDENT EXHIBIT P7 TRUE COPY OF REPRESENTATION DATED 29/6/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P8 TRUE COPY OF JUDGMENT DATED 19/9/2022 IN WP(C)NO.29674/22 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 108 2026:KER:19388 APPENDIX OF WP(C) NO. 23013 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC 50/19/MBBS/NRI/SFMC DATED 6/7/2019 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF GO(MS)NO.100/2019/H&FWD DATED 6/7/2019 EXHIBIT P3 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES OF THIS HON'BLE COURT EXHIBIT P4 TRUE COPY OF NOTICE DATED 17/6/2023 ISSUED FROM THE 4TH RESPONDENT EXHIBIT P5 TRUE COPY OF REPRESENTATION DATED 5/7/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 14/12/2022 IN WP(C)NO.39433/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 109 2026:KER:19388 APPENDIX OF WP(C) NO. 23713 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC 50/19/MBBS/NRI/SFMC DATED 6/7/2019 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF GO(MS)NO.100/2019/H&FWD DATED 6/7/2019 EXHIBIT P3 TRUE COPY OF JUDGMENT OF DIVISION BENCH OF THIS HON'BLE COURT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P4 TRUE COPY OF NOTICE DATED 17/6/2023 ISSUED FROM THE 4TH RESPONDENT TO 1ST PETITIONER EXHIBIT P5 TRUE COPY OF NOTICE DATED 17/6/2023 ISSUED FROM THE 4TH RESPONDENT TO 2ND PETITIONER EXHIBIT P6 TRUE COPY OF NOTICE DATED 17/6/2023 ISSUED FROM THE 4TH RESPONDENT TO 3RD PETITIONER EXHIBIT P7 TRUE COPY OF REPRESENTATION DATED 23/6/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P8 TRUE COPY OF JUDGMENT DATED 14/12/2022 IN WP(C)NO.39433/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 110 2026:KER:19388 APPENDIX OF WP(C) NO. 24135 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF GO(MS)NO.56/2022/H&FWD DATED 14/3/2022 ISSUED ISSUED FROM GOVERNMENT OF KERALA, HEALTH AND FAMILY WELFARE DEPARTMENT EXHIBIT P2 TRUE COPY OF JUDGMENT OF DIVISION BENCH OF THIS HON'BLE COURT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P3 TRUE COPY OF BONAFIDE AND EXPENDITURE CERTIFICATE DATED 20/1/2023 ISSUED FROM 4TH RESPONDENT COLLEGE EXHIBIT P4 TRUE COPY OF REPRESENTATION DATED 5/6/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P5 TRUE COPY OF JUDGMENT DATED 29/7/2022 IN WP(C)NO.22804/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 111 2026:KER:19388 APPENDIX OF WP(C) NO. 24791 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER IN AFRC 50/18/MBBS/SFMC DATED 27/2/2018 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES OF THIS HON'BLE COURT EXHIBIT P3 TRUE COPY OF 1ST PETITIONER'S REPRESENTATION DATED 10/4/2023 GIVEN TO THE 4TH RESPONDENT EXHIBIT P4 TRUE COPY OF 2ND PETITIONER'S REPRESENTATION DATED 10/4/2023 GIVEN TO THE 4TH RESPONDENT EXHIBIT P5 TRUE COPY OF PETITIONERS' REPRESENTATION DATED 15/5/2023 TO THE 3RD RESPONDENT EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 14/12/2022 IN WP(C)NO.39433/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 112 2026:KER:19388 APPENDIX OF WP(C) NO. 25106 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC 50/19/MBBS/SFMC DATED 6/7/2019 OF 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF GO(MS)NO.100/2019/H&FWD DATED 6/7/2019 EXHIBIT P3 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES OF THIS HON'BLE COURT EXHIBIT P4 TRUE COPY OF UNDERTAKING DATED 18/7/2023 GIVEN BY THE PETITIONER EXHIBIT P5 TRUE COPY OF PETITIONER'S REPRESENTATION DATED 21/7/2023 BEFORE THE 3RD RESPONDENT EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 14/12/2022 IN WP(C)NO.39433/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 113 2026:KER:19388 APPENDIX OF WP(C) NO. 26713 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC 50/22/MD /MS/MBBS/TMCK DATED 30/5/2023 ISSUED BY THE 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF ORDER NO.FRC 50/22/MD/MS/ MBBS/MMCH DATED 30/5/2023 ISSUED BY THE 3RD RESPONDENT EXHIBIT P3 TRUE COPY OF GO(MS)NO.56/ 2022/H&FWD DATED 14/3/2022 EXHIBIT P4 TRUE COPY OF JUDGMENT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P5 TRUE COPY OF NOTICE DATED 30/6/2023 ISSUED FROM 4TH RESPONDENT COLLEGE EXHIBIT P6 TRUE COPY OF NOTICE DATED 28/6/2023 ISSUED FROM 5TH RESPONDENT COLLEGE EXHIBIT P7 TRUE COPY OF REPRESENTATION DATED 4/7/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P8 TRUE COPY OF JUDGMENT DATED 29/7/2022 IN WP(C)NO.22804/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 114 2026:KER:19388 APPENDIX OF WP(C) NO. 27295 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER IN FRC 50/21/MBBS/TMCK DATED 8/2/2022 ISSUED IN RESPECT OF TRAVANCORE MEDICAL COLLEGE ISSUED BY THE 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF GO(MS) NO. 56/2022/H&FWD DATED 14 /03/2022 EXHIBIT P3 TRUE COPY OF THE JUDGEMENT IN W.P. ( C ) NO. 7771/2018 DATED 23/7/2020 EXHIBIT P4 TRUE COPY OF THE FEE NOTICE DATED 20.01.2023 ISSUED BY THE 4TH RESPONDENT EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 24/7/2023 SUBMITTED BEFORE THE 3RD RESPONDENT EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 31/01/2023 IN W.P. ( C ) NO. 3211/2023 WP(C) Nos.2854/2023 & con.cases 115 2026:KER:19388 APPENDIX OF WP(C) NO. 27633 OF 2023 PETITIONER EXHIBITS EXHIBIT 1 TRUE COPY OF THE ORDER NO. AFRC 50/18/MBBS/SFMC OF THE THIRD RESPONDENT DATED 27/02/2018 EXHIBIT P-2 TRUE COPY OF THE G.O.(P)NO.83/2018/H&FWD DATED 05/06/2018 EXHIBIT P-3 TRUE COPY OF THE RECEIPT FOR THE ACADEMIC YEAR 2022-2023 DATED 08/02/2022 EXHIBIT P-3(A) TRUE COPY OF THE RECEIPT FOR THE ACADEMIC YEAR 2022-2023 DATED 27/04/2022 EXHIBIT P-4 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN W.P.(C)NO.7771/2018 DATED 23/07/2020 EXHIBIT P-5 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER DATED 02/08/2023 WP(C) Nos.2854/2023 & con.cases 116 2026:KER:19388 APPENDIX OF WP(C) NO. 30935 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC 50/22/MD/MS/MBBS/AIMSR DATED 30/5/2023 ISSUED BY THE 3RD RESPONDENT REGULATING THE FEE IN RESPECT OF 4TH RESPONDENT EXHIBIT P2 TRUE COY OF ORDER NO.FRC 50/22/MD/MS/MBBS/MES DATED 30/5/2023 ISSUED BY THE 3RD RESPONDENT REGULATING THE FEE IN RESPECT OF 5TH RESPONDENT EXHIBIT P3 TRUE COPY OF GO(MS)NO.56/ 2022/H&FWD DATED 14/3/2022 EXHIBIT P4 TRUE COPY OF JUDGMENT OF DIVISION BENCH OF THIS HON'BLE COURT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P5 TRUE COPY OF NOTICE DATED 5/9/2023 ISSUED FROM 4TH RESPONDENT COLLEGE EXHIBIT P6 TRUE COPY OF NOTICE DATED 30/7/2023 ISSUED FROM 5TH RESPONDENT COLLEGE EXHIBIT P7 TRUE COPY OF REPRESENTATION DATED 8/9/2023 SUBMITTED BEFORE THE 3RD RESPONDENT EXHIBIT P8 TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 29/7/2022 IN WP(C)NO.22804/2022 WP(C) Nos.2854/2023 & con.cases 117 2026:KER:19388 APPENDIX OF WP(C) NO. 33386 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC 50/22/ MD/MS/MBBS/TMCK DATED 30/5/2023 ISSUED BY THE 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF GO(MS)NO.56/ 2022/H&FWD DATED 14/3/2022 EXHIBIT P3 TRUE COPY OF JUDGMENT OF DIVISION BENCH OF THIS HON'BLE COURT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P4 TRUE COPY OF NOTICE DATED 30/6/2023 ISSUED FROM 4TH RESPONDENT COLLEGE EXHIBIT P5 TRUE COPY OF REPRESENTATION DATED 24/7/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 29/7/2022 IN WP(C)NO.22804/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 118 2026:KER:19388 APPENDIX OF WP(C) NO. 33800 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC 50/22/MD/MS/MBBS/KMCT DATED 30/5/2023 ISSUED BY THE 3RD RESPONDENT REGULATING THE FEE IN RESPECT OF 4TH RESPONDENT EXHIBIT P2 TRUE COPY OF GO(MS)NO.56/ 2022/H&FWD DATED 14/3/2022 EXHIBIT P3 TRUE COPY OF JUDGMENT OF DIVISION BENCH OF THIS HON'BLE COURT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P4 TRUE COPY OF NOTICE DATED 11/10/2023 ISSUED FROM 4TH RESPONDENT COLLEGE EXHIBIT P5 TRUE COPY OF REPRESENTATION DATED 8/9/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 29/7/2022 IN WP(C)NO.22804/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 119 2026:KER:19388 APPENDIX OF WP(C) NO. 33872 OF 2023 PETITIONER EXHIBITS EXHIBIT-P1 A TRUE COPY OF THE ALLOTMENT MEMO OF THE 1ST PETITIONER DATED 26/10/2022 EXHIBIT-P2 A TRUE COPY OF THE SAID GO (MS) NO.56/2022/H&FWD ISSUED BY THE GOVERNMENT OF KERALA, HEALTH AND FAMILY WELFARE DEPARTMENT DATED 14/3/2022 EXHIBIT-P3 A TRUE COPY OF THE JUDGEMENT IN WP(C) NO. 10792 OF 2018 OF THE HONOURABLE HIGH COURT OF KERALA DATED 23/7/2020 EXHIBIT-P4 A TRUE COPY OF THE ORDER PASSED BY THE 3RD RESPONDENT DATED 12/9/2023 EXHIBIT-P5 A TRUE COPY OF THE NOTICE ISSUED BY THE COLLEGE DATED 15/9/2023 EXHIBIT-P6 A TRUE COPY OF THE REPRESENTATION GIVEN BY THE 1ST PETITIONER DATED 7/10/2023 EXHIBIT-P7 A TRUE COPY OF THE REPRESENTATION GIVEN BY THE 2ND PETITIONER DATED 10/10/2023 EXHIBIT-P8 A TRUE COPY OF THE SAID JUDGEMENT IN WP(C)22804 OF 2022 OF THE HONOURABLE HIGH COURT OF KERALA DATED 29/7/2022 EXHIBIT-P9 A TRUE COPY OF THE INTERIM ORDER IN WP(C)26713 OF 2023 OF THE HONOURABLE HIGH COURT OF KERALA DATED 14/8/2023 EXHIBIT-P10 A TRUE COPY OF THE INTERIM ORDER IN WP(C)31138 OF 2023 OF THE HONOURABLE HIGH COURT OF KERALA DATED 25/9/2023 WP(C) Nos.2854/2023 & con.cases 120 2026:KER:19388 APPENDIX OF WP(C) NO. 34237 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC 50/22/ MD/MS/MBBS/DRSMCSIMC DATED 30/5/2023 ISSUED BY THE 3RD RESPONDENT REGULATING THE FEE IN RESPECT OF 4TH RESPONDENT EXHIBIT P2 TRUE COPY OF ORDER NO.FRC 50/22/ MD/MS/MBBS/DMMC DATED 30/5/2023 ISSUED BY THE 3RD RESPONDENT REGULATING THE FEE IN RESPECT OF 5TH RESPONDENT EXHIBIT P3 TRUE COPY OF GO(MS)NO.56/ 2022/H&FWD DATED 14/3/2022 EXHIBIT P4 TRUE COPY OF JUDGMENT OF DIVISION BENCH OF THIS HON'BLE COURT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P5 TRUE COPY OF NOTICE DATED 15/9/2023 ISSUED FROM 4TH RESPONDENT COLLEGE EXHIBIT P6 TRUE COPY OF NOTICE DATED 3/10/2023 ISSUED FROM 5TH RESPONDENT COLLEGE EXHIBIT P7 TRUE COPY OF REPRESENTATION DATED 5/10/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P8 TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 29/7/2022 IN WP(C)NO.22804/2022 WP(C) Nos.2854/2023 & con.cases 121 2026:KER:19388 APPENDIX OF WP(C) NO. 34943 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC 50/22/MD/MS/MBBS/DMMC DATED 30/5/2023 ISSUED BY THE 3RD RESPONDENT REGULATING THE FEE IN RESPECT OF 4TH RESPONDENT EXHIBIT P2 TRUE COPY OF GO(MS)NO.56/ 2022/H&FWD DATED 14/3/2022 EXHIBIT P3 TRUE COPY OF JUDGMENT OF DIVISION BENCH OF THIS HON'BLE COURT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P4 TRUE COPY OF NOTICE DATED 3/10/2023 ISSUED FROM 4TH RESPONDENT EXHIBIT P5 TRUE COPY OF PETITIONERS' REPRESENTATION DATED 5/10/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 29/7/2022 IN WP(C)NO.22804/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 122 2026:KER:19388 APPENDIX OF WP(C) NO. 36726 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC.50/22/MD/MS/MBBS/ DRSMCSIMC DATED 30/5/2023 ISSUED BY THE 3RD RESPONDENT REGULATING THE FEE IN RESPECT OF 4TH RESPONDENT EXHIBIT P2 TRUE COPY OF ORDER NO.FRC 50/22/MD/ MS/MBBS/DMMC DATED 30/5/2023 ISSUED BY THE 3RD RESPONDENT REGULATING THE FEE IN RESPECT OF 5TH RESPONDENT EXHIBIT P3 TRUE COPY OF GO(MS)NO.56/ 2022/H&FWD DATED 14/3/2022 EXHIBIT P4 TRUE COPY OF JUDGMENT OF DIVISION BENCH OF THIS HON'BLE COURT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P5 TRUE COPY OF REVISED NOTICE DATED 15/9/2023 ISSUED FROM 4TH RESPONDENT EXHIBIT P6 TRUE COPY OF NOTICE DATED 3/10/2023 ISSUED FROM 5TH RESPONDENT COLLEGE EXHIBIT P7 TRUE COPY OF REPRESENTATION DATED 5/10/2023 SUBMITTED BEFORE THE 3RD RESPONDENT EXHIBIT P8 TRUE COPY OF JUDGMENT OF THIS HONN'BLE COURT DATED 29/7/2022 IN WP(C)NO.22804/2022 WP(C) Nos.2854/2023 & con.cases 123 2026:KER:19388 APPENDIX OF WP(C) NO. 37732 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC 50/22/MD/MS/MBBS/SGMCRF DATED 28/4/2023 ISSUED BY THE 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF GO(MS)NO.56/ 2022/H&FWD DATED 14/3/2022 EXHIBIT P3 TRUE COPY OF JUDGMENT OF DIVISION BENCH OF THIS HON'BLE COURT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P4 TRUE COPY OF NOTICE DATED 4/11/2023 ISSUED FROM 4TH RESPONDENT COLLEGE EXHIBIT P5 TRUE COPY OF NOTICE DATED 1/11/2023 ISSUED FROM 5TH RESPONDENT COLLEGE EXHIBIT P6 TRUE COPY OF REPRESENTATION DATED 4/11/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P7 TRUE COPY OF JUDGMENT DATED 29/7/2022 IN WP(C)NO.22804/2022 OF THIS HON'BLE COURT WP(C) Nos.2854/2023 & con.cases 124 2026:KER:19388 APPENDIX OF WP(C) NO. 38494 OF 2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER NO.FRC.50/22/MD/MS/MBBS/SUT DATED 30/5/2023 ISSUED BY THE 3RD RESPONDENT REGULATING THE FEE IN RESPECT OF 4TH RESPONDENT EXHIBIT P2 TRUE COPY OF GO(MS)NO.56/ 2022/H&FWD DATED 14/3/2022 EXHIBIT P3 TRUE COPY OF JUDGMENT OF DIVISION BENCH OF THIS HON'BLE COURT DATED 23/7/2020 IN WP(C)NO.7771/2018 AND CONNECTED CASES EXHIBIT P4 TRUE COPY OF NOTICE DATED 7/11/2023 ISSUED FROM 4TH RESPONDENT COLLEGE EXHIBIT P5 TRUE COPY OF REPRESENTATION DATED 8/11/2023 MADE BEFORE THE 3RD RESPONDENT EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 29/7/2022 IN WP(C)NO.22804/2022 OF THIS HON'BLE COURT