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Bombay High Court

Generic Engineering Construction And ... vs Sterling And Wilson Pvt. Ltd. And Anr on 28 September, 2020

Author: K.R.Shriram

Bench: K.R.Shriram

Kiran G.
Jahagirdar
                                         1/1
                            901.CARBPL3601.20.doc
Digitally signed by
Kiran G. Jahagirdar
Date: 2020.09.28
12:05:02 +0530           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                COMM.ARBITRATION PETITION (L) NO.3601 OF 2020


               Generic Engineering Construction & Projects)
               Ltd.                                              ).Petitioner
                         V/s.
               Sterling & Wilson Pvt. Ltd. & Ors.                ).Respondents

                                               ----

Mr.Zal Andhyarujina, senior Advocate a/w Ms.Soniya Putta, Ms.Spardha Sharma and Ms.Chinmayee Das i/by Solomon and Co. for petitioner.

Mr.Aditya Thakkar a/w Mr.Ranjit Shetty, Mr.Soorjya Ganguli and Mr.Rahul Dev i/by Argus Partners for respondent no.1. Mr.Mustafa Doctor, senior Advocate a/w Ms.Ankita Singhania, Mr.Kunaal Shah, Mr.Vividh Tandon, Mr.Siddharth Dang and Ms.Kaazvin Kapadia i/by Trilegal for respondent no.2.

----

CORAM: K.R.SHRIRAM,J DATE : 28.9.2020 P.C. :-

1. Mr.Andhirujina seeks leave to file a further affidavit in support which he says will be served upon respondents by 4.30 p.m. today.
2. Matter be listed tomorrow before the regular Court subject to petitioner moving the regular court for circulation and the regular court granting the same.

(K.R.SHRIRAM,J) KJ