Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] Securities And Exchange Board Of India - Subsection Section 35(e) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008 (e)any other direction which the Board may deem fit and proper in the circumstances of the case:
