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State of Bihar - Section

Section 12 in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

12. Disposal of the applications for grant of scholarship to the children.

- The Executive Director, Bihar State Labour Welfare Society or any other authorized officer shall, immediately after receipt of an application for grant of scholarship, process it. If the claim is sanctioned, the cheque/demand draft of the financial assistance shall be sent to the Head Master/ Principal of the concerned School/College/Institute for making payment to the applicant. In case, the claim is rejected, information to this effect with reasons shall be sent to the claimant through the institution as soon as possible.