Central Administrative Tribunal - Delhi
Gaurav Prakash Singh vs Union Public Service Commission (Upsc) on 13 December, 2022
1
Item No. 49
O.A. No. 314/2022
Central Administrative Tribunal
Principal Bench, New Delhi
O.A. No. 314/2022
This the 13th day of December, 2022
Hon'ble Mr. Justice Ranjit More, Chairman
Hon'ble Mr. Chhabilendra Roul, Member (A)
Gaurav Prakash Singh,
P-27/2 DGQA Complex,
Badarpur Border,
Delhi - 44.
...Applicant
(Applicant in Person)
Versus
Through Secretary,
Union Public Service Commission,
Dholpur House,
Shahjahan Road,
Delhi - 69.
...Respondent
(By Advocate: Mr. R.V. Sinha)
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Item No. 49
O.A. No. 314/2022
ORDER (ORAL)
Justice Ranjit More :
The applicant in person, at the outset, makes a statement that the Original Application (O.A.) has been rendered infructuous. Therefore, he seeks leave to withdraw the same. Leave granted.
2. Accordingly, the O.A. is dismissed as withdrawn. No costs.
(Chhabilendra Roul) (Justice Ranjit More)
Member (A) Chairman
/deeksha/anjali/