Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Uttarakhand - Subsection Section 19(1) in Uttaranchal Service of Engineers (Irrigation Department) (Group 'B') Rules, 2003 (1)A person substantively appointed to a post in the Service shall be placed on probation for a period of two years.
