Section 18(1) in The Aadhaar (Authentication) Regulations, 2016
(1)A requesting entity shall maintain logs of the authentication transactions processed by it, containing the following transaction details, namely:-(a)the Aadhaar number against which authentication is sought;(b)specified parameters of authentication request submitted;(c)specified parameters received as authentication response;(d)the record of disclosure of information to the Aadhaar number holder at the time of authentication; and(e)record of consent of the Aadhaar number holder for authentication, but shall not, in any event, retain the PID information.
