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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Assam - Subsection

Section 93(2)(b) in Assam Panchayat Act, 1994

(b)the salaries and allowances, pension and gratuity etc. of its officers and employees other than those whose salaries and allowances are paid from the consolidated fund of the State,