Section 18 in Madhya Pradesh Bhumigat Pipe Line, Cable Evam Duct (Bhumi Ki Upyokta Ke Adhikaron Ka Arjan) Adhiniyam, 2012
18. Power to remove difficulties.
- If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by an order published in the official Gazette, makes such provision or give such directions not inconsistent with the provisions of this Act as appear to it to be necessary or expedient for removing the difficulty:Provided that no such order shall be made after the expiry of a period of two years from the commencement of this Act.
