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[Cites 0, Cited by 0] [Section 95(3)] [Section 95] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 95(3)(b) in The Jammu and Kashmir Electricity Act, 2010

(b)search, seize and remove all such devices, instruments, wires and any other facilitator or article which has been, or is being, used for unauthorized use of electricity;