Rajasthan High Court - Jodhpur
Regional Provident Fund Commissioner vs Kl Garg on 4 October, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12747/2019 Regional Provident Fund Commissioner, Nidhi Bhawan, Jaipur (Raj). Through Regional Commissioner, EPFO Jodhpur, P.K. Sinha S/o G.P. Sinha Aged 57 Years
----Petitioner Versus
1. K.L. Garg S/o Harsukh Das, By Caste- Agarwal, R/o Secto No.-6, House No. 305, Hanumangarh Junction, Tehsil And Dist- Hanumangarh.
2. Secretary, Provident Fund Trust, Rajasthan Rajya Vidhyut Prasaran Nigam Ltd., Vidhyut Bhawan, Vidhyut Marg, Jaipur.
3. Jodhpur Vidhyut Vitran Nigam Ltd., Th. Superintending Engineer (O & M), Jodhpur Vidhyut Vitran Nigam Ltd. Hanumangarh Juntion.
4. Accounts Officer, Jodhpur Vidhyut Vitran Nigam Ltd.
Hanumangarh Juntion.
----Respondents For Petitioner(s) : Mr. M.R. Pareek JUSTICE DINESH MEHTA Order 04/10/2019 Mr. M.R. Pareek, learned counsel for the petitioner seeks permission to withdraw the present writ petition with liberty to file fresh petition with new grounds.
Permission granted.
The writ petition is dismissed as withdrawn with the aforesaid liberty.
Stay petition also stands dismissed.
(DINESH MEHTA),J 8-Ramesh/-
(Downloaded on 04/10/2019 at 08:50:50 PM)Powered by TCPDF (www.tcpdf.org)