Punjab-Haryana High Court
Om Parkash Verma And Others vs The State Of Haryana And Another on 13 September, 2013
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.6451 of 1994
Date of decision: 13.09.2013
Om Parkash Verma and others
....Petitioner
Versus
The State of Haryana and another
.... Respondents
CORAM: Hon'ble Mr. Justice Augustine George Masih
Present: None for the petitioner.
Mr. S.S. Goripuria, DAG, Haryana.
Augustine George Masih, J. (Oral)
For orders, see detailed reasons recorded in a separate order passed today in CWP No.7268 of 1992, titled as Ram Singh and others versus State of Haryana and another.
(Augustine George Masih) 13.09.2013 Judge P.Saini Pooja Saini 2013.09.17 11:01 I attest to the accuracy and integrity of this document Chandigarh