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[Cites 0, Cited by 1] [Section 2(9)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(9)(a) in The Benami Transactions (Prohibition) Act, 1988

(a)where a property is transferred to, or is held by, a person, and the consideration for such property has been provided, or paid by, another person; and