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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in The Tamil Nadu Advocates' Welfare Fund Rules, 1989

(1)On coming into force of section 12 of the Act, the Bar Council shall transfer 20% of the enrolment fee collection during financial year, before the 31st March of the succeeding year, to the Fund.