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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1) in The West Bengal Board Of Secondary Education Act, 1963.

(1)In each week-
(a)every shop or commercial establishment shall remain entirely closed on, and
(b)every person employed in a shop or an establishment shall be allowed as holiday, at least one and a half day next preceding or next following such day.