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State of Nagaland - Section

Section 288 in Nagaland Excise Rules

288. Temporary bars.

- Licensed bars for theatres, cinemas, race meets, social gatherings or other entertainments may be kept open during the hours of performance, rehearsal, or entertainment, and not later than half an hour after the closure of such performance, rehearsal, or entertainment or 1.30 a. m. whichever is earlier.