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[Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act]

State of Kerala - Subsection

Section 45(5)(b) in Kerala Agricultural University Act, 1971

(b)A grant not less the estimated net expenditure of pay and allowances of the staff, contingencies, supplies and services of the University other than in respect of the activities in the institutions referred to in clause (a);