Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(1)(vii) in The Mumbai Metropolitan Region Development Authority Act, 1974 (vii), (viii) and (ix) three members who are experts in the field of urban planning and development, to be appointed by the State Government.