Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(8)] [Section 33] [Entire Act] Union of India - Subsection Section 33(8)(a) in The Income Tax Act, 2025 (a)the assessee is engaged in the business of manufacture or production of any article or thing or in the business of generation, transmission or distribution of power;