Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27N] [Entire Act] State of Uttar Pradesh - Subsection Section 27N(3) in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961 (3)Instalment of annuity already due on the date of issue of the annuity roll shall become immediately due for payment on such date.
