Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Intercontinental Great Brands vs Parle Product Private Limited on 1 December, 2022

Author: C.Hari Shankar

Bench: C.Hari Shankar

                   $~2(Original)
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      CS(COMM) 64/2021
                          INTERCONTINENTAL GREAT BRANDS             ..... Plaintiff
                                       Through: Ms. Nancy        Roy and Mr.
                                       Prashant, Advs.

                                           versus

                          PARLE PRODUCT PRIVATE LIMITED      ..... Defendant
                                       Through: Mr. Bikash Ghorai and Mr.
                                       Deepak Panwar, Advs.
                          CORAM:
                          HON'BLE MR. JUSTICE C.HARI SHANKAR
                                           ORDER

% 01.12.2022 Renotify on 19th December 2022.

C.HARI SHANKAR, J DECEMBER 1, 2022 rb Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:02.12.2022 11:25:05