Delhi High Court - Orders
Intercontinental Great Brands vs Parle Product Private Limited on 1 December, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~2(Original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 64/2021
INTERCONTINENTAL GREAT BRANDS ..... Plaintiff
Through: Ms. Nancy Roy and Mr.
Prashant, Advs.
versus
PARLE PRODUCT PRIVATE LIMITED ..... Defendant
Through: Mr. Bikash Ghorai and Mr.
Deepak Panwar, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 01.12.2022 Renotify on 19th December 2022.
C.HARI SHANKAR, J DECEMBER 1, 2022 rb Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:02.12.2022 11:25:05