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[Cites 0, Cited by 0] [Section 115BAD(2)] [Section 115BAD] [Entire Act]

Union of India - Subsection

Section 115BAD(2)(i) in Finance Act, 2020

(i)without any deduction under the provisions of section 10AA or clause (iia) of sub-section (1) of section 32 or section 32AD or section 33AB or section 33ABA or sub-clause (ii) or sub-clause (iia) or sub-clause (iii) of sub-section (1) or sub-section (2AA) of section 35 or section 35AD or section 35CCC or under any of the provisions of Chapter VI-A other than the provisions of section 80JJAA;