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[Cites 0, Cited by 0] [Section 7I(1)] [Section 7I] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7I(1)(iii) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(iii)breaching any confidentiality agreement or provisions of any terms and conditions of employment or engagement solely to prevent any employee from cooperating with the Board in any manner.