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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956

(1)The Collector of the district shall publish in the months of January, April, July and October every year in the District Gazette the average market price during the immediately preceding three month at the headquarters of each taluk of the main crops of the district.