Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(b) in The East Punjab Refugees Rehabilitation (Buildings and Building Sites) Rules, 1948

(b)No animal except a domestic pet shall be kept in any part of the [main residential building].