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Allahabad High Court

U.P. State Road Transport Corporation vs Imtiyaz And Others on 28 July, 2010

Court No. - 40

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1213 of 2010

Petitioner :- U.P. State Road Transport Corporation
Respondent :- Imtiyaz And Others
Petitioner Counsel :- Jagram Singh

Hon'ble Satya Poot Mehrotra,J.

Hon'ble Shyam Shankar Tiwari,J.

Order on Civil Misc. (Delay Condonation) Application No. 209033 of 2010. Issue notice on the aforementioned Delay Condonation Application. Notice will be issued by Registered Post A.D. fixing 8th November, 2010. Requisite steps will be taken within two weeks. List this case on 8th November, 2010 for consideration of the aforementioned Delay Condonation Application. Order Date :- 28.7.2010 Ajeet