Section 6(2) in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008
(2)The term of office of a member elected under clause (k) of sub-section (1) of section 5 shall come to an end as soon as he becomes a Minister or Minister of State or Deputy Minister or the Speaker or the Deputy Speaker of Lok Sabha or the Deputy Chairman of Rajya Sabha or ceases to be a member of the House from which he was elected.
