Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 25 in Orissa State Financial Corporation (Staff) Regulations, 1975

25. Employees to promote the Corporation's interest.

- Every employee shall serve the Corporation honestly and faithfully and shall lose his/her utmost endeavours to promote the interest of the Corporation and shall show courtesy and attention in all transactions and inter courses with every person with whom he/she may come into contact in his/her capacity as an office-bearer of the Corporation.