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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(2)Every dwelling house should be provided with a kitchen and the kitchen shall be provided with a total ventilation area of not less than one-tenth of the floor of kitchen:Provided that sufficient arrangements shall be made for the exhaust of smoke and effectual means of drainage to the satisfaction of the executive authority.