Supreme Court - Daily Orders
Transmission Corp. Of Andhra Pradesh. ... vs Zuari Cement Ltd. And Anr on 6 March, 2025
Bench: J.K. Maheshwari, Rajesh Bindal
ITEM NO.102 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO. 837/2011
TRANSMISSION CORP. OF ANDHRA PRADESH. LTD. AND ANR. APPELLANT(S)
VERSUS
ZUARI CEMENT LTD. AND ANR. RESPONDENT(S)
Date : 06-03-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) : Mr. A.D. N. Rao, Sr. Adv.
Mr. Annam Venkatesh, AOR
Mr. Dhuli Shiva Shankar, Adv.
Ms. Agrimaa Singh, Adv.
Mr. Kartik Sharma, Adv.
Mr. Shikhar Prakash, Adv.
For Respondent(s) :
Mr. Vivek Singh, AOR
Mr. Nishant Bhatia, Adv.
Mr. Gaichangpou Gangmei, Adv.
Mr. Arjun D. Singh, Adv.
Ms. Nisha Pandey, Adv.
Mr. Maitreya Mahaley, Adv.
Mr. Yimyanger Longkumer, Adv.
Mr. J. Prasad, Adv.
For M/S AG Veritas Law, AOR
UPON hearing the counsel, the Court made the following
O R D E R
List on 24th April, 2025.
Signature Not Verified Digitally signed by POOJA SHARMA Date: 2025.03.06 16:24:12 IST Reason:(POOJA SHARMA) (NAND KISHOR) COURT MASTER (SH) COURT MASTER (NSH)