Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(2)(a) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967

(a)that the nomination paper does not comply with the requirements of sub-rule (1), (2) and (3) of rule 8;