Allahabad High Court
Surendra Pal Singh, Retd. Fireman vs State Of U.P. And 4 Others on 9 March, 2021
Author: Mahesh Chandra Tripathi
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - A No. - 4243 of 2021 Petitioner :- Surendra Pal Singh, Retd. Fireman Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Ram Sanehi Yadav Counsel for Respondent :- C.S.C. Hon'ble Mahesh Chandra Tripathi,J.
Petitioner is before this Court with a request commanding the respondent authorities to pay half of the salary along with 5% interest w.e.f. 5.4.1983 to 20.12.2017 and also to pay full salary from 21.12.2007 to 3.5.2009 along with interest. Alternatively, prayer is made to direct the respondent authorities to decide representation of the petitioner with regard to the aforesaid grievance.
Learned Standing Counsel very fairly that in case an appropriate application/representation is moved by the petitioner before the competent authority, definitely, the same would be considered and decided expeditiously.
In view of the above, on consent and without expressing any opinion on the merits of the issue and considering the facts and circumstances of the case, this writ petition is disposed of finally asking the petitioner to move a fresh representation before the competent authority ventilating his grievance within two weeks from today and in case any such representation is being preferred definitely the same would be looked into, examined and remedied within six weeks thereafter.
The party shall file computer generated copy of such order downloaded from the official website of High Court Allahabad, self attested by the petitioner alongwith a self attested identity proof of the said person (preferably Aadhar Card) mentioning the mobile number to which the said Aadhar Card is linked.
The concerned Authority/Official shall verify the authenticity of such computerised copy of the order from the official website of High Court Allahabad and shall make a declaration of such verification in writing.
Order Date :- 9.3.2021 A.K.Srivastava