Section 53A in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983
53A. [ Maintenance of register and record in digital format. [Inserted by Notification No. G.S.R. 105/C.A.30/1979/S.35/Amd.(4)/2020, dated 17.12.2020 (w.e.f. 20.4.1983).]
(1)Any register and record required to be maintained under these rules may also be maintained and preserved in digital format and shall contain time stamp, Geo positioning and Digital Signature of the concerned principal employer or contractor.(2)The principal employer or contractor shall provide access to the Inspector to inspect such registers as and when required and shall also make a provision for signing of registers digitally by the Inspectors.]
