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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(cb) in The Kerala Panchayat Buildings Rules, 2011

(cb)'registered Architect/ Engineer/Building Designer/ Town Planner/Supervisor' means an Architect/Engineer/ Building Designer/ Town Planner/Supervisor registered or deemed to have been registered as such under these rules;