Bombay High Court
Parle Products Private Limited vs Parle Agro Pvt Ltd on 22 December, 2021
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 10 OF 2007
Parle Products Private Limited ....PETITIONER
V/S
Parle Agro Pvt Ltd ....RESPONDENT
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 27 OF 2009 Parle Products Pvt. Ltd. ....PETITIONER V/S Parle Agro Pvt. Ltd. ....RESPONDENT r CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 22nd December, 2021 P.C. :
Wrongly on board. Remove from the Board.
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