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[Cites 0, Cited by 0] [Section 12A(13)] [Section 12A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12A(13)(b) in Andhra Pradesh Co-Operative Societies Act, 1964

(b)"net worth" means the sum total of the paid up capital and free reserves after deducting the provisions or expenses as may be prescribed.