Section 34(2)(B) in The Tamil Nadu Co-Operative Societies Act, 1983

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(2)(B) in The Tamil Nadu Co-Operative Societies Act, 1983

(B)in the case of disqualification mentioned in sub-clause (iii) or (iv) of the said clause (b), from the date on which the dues involved in such decree, decision, award, order, certificate or application in respect of which proceedings have been initiated, have been fully discharged:

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State of Tamilnadu - Subsection

Section 34(2)(B) in The Tamil Nadu Co-Operative Societies Act, 1983