Section 2(1)(v) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(v) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(v)"infrastructure sector" shall include the following facilities/services:

(i)transportation (including inter modal transportation), including the following: