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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(9) in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971

(9)words and expressions used but not defined in this Act, and defined in the Telangana Forest Act, 1967 (Act I of 1967) shall have the meanings respectively assigned to them in that Act.