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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(4)The clinical establishment shall generate and maintain a complete inventory of drugs, medical devices and consumables in a stock-book as a part of mandatory record keeping containing relevant particulars like (i) batch No, (ii) expiry date etc. and any other particulars as may be notified in such a manner which may enable anyone to verify the actual consumption of drugs, medical devices and medical supplies by a particular patient.