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[Cites 0, Cited by 0] [Section 4(11)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(11)(ii) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

(ii)The criteria of eligibility and other conditions shall be the same in respect of both Free Seats and Payment Seats except that the higher fee is to be paid for Payment Seats.