Supreme Court - Daily Orders
Salim Shamsoddin Shaikh vs Ahmedsha Usmansha Sayyad on 25 March, 2014
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CHAMBER MATTER SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NO(s). 117 OF 2014 IN SLP(C) 22034/2013
SALIM SHAMSODDIN SHAIKH Petitioner(s)
VERSUS
AHMEDSHA USMANSHA SAYYAD AND ORS. Respondent(s)
Date: 25/03/2014 This Petition was circulated today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE KURIAN JOSEPH
By Circulation
UPON perusing papers the Court made the following
O R D E R
The Review Petition is dismissed in terms of the Signed Order.
[RAJNI MUKHI] [USHA SHARMA]
SR. P.A. COURT MASTER
(Signed Order is placed on the file) IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) No. 117 of 2014 IN PETITION FOR SPECIAL LEAVE TO APPEAL (C) NO. 22034 OF 2013 SALIM SHAMSODDIN SHAIKH PETITIONER VERSUS AHMEDSHA USMANSHA SAYYAD AND ORS. RESPONDENTS O R D E R We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
.............................J. [SUDHANSU JYOTI MUKHOPADHAYA] ............................J. [KURIAN JOSEPH] NEW DELHI;
MARCH 25, 2014