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State of Tamilnadu - Section

Section 1 in Tamil Nadu Local Bodies Election Symbols (Reservation and Allotment) Order, 2006

1. Short title, application and commencement.

(1)This Order may be called the Tamil Nadu Local Bodies Election Symbols (Reservation and Allotment) Order, 2006.
(2)It shall apply to all elections held under the Acts.
(3)It shall come into force at once.