Himachal Pradesh High Court
Dr. Brijender Kumar vs State Of Himachal Pradesh & Others on 24 March, 2015
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
IN THE HIGH COURT OF HIMACHAL PRADESH
.
SHIMLA
CWP No. 1628 of 2011
Decided on : 24.3.2015
Dr. Brijender Kumar .....Petitioner.
Versus
State of Himachal Pradesh & others ....Respondents.
Coram:
The Hon'ble Mr. Justice Sureshwar Thakur, Judge.
Whether approved for reporting?1
For the Petitioner: Mr. Lalit K Sehgal, Advocate.
For the Respondents: Mr. R.S Thakur, Additional Advocate
General.
Sureshwar Thakur, J (oral)
Learned counsel for the petitioner prays for and is permitted to withdraw the present petition. Accordingly, present petition is dismissed as withdrawn.
24th March, 2015 ( Sureshwar Thakur ),
(priti) Judge.
1
Whether reporters of the local papers may be allowed to see the judgment?
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