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Kerala High Court

Ramachandran R.K.V. Lineman Grade Ii vs Kerala State Electricity Board on 8 December, 2010

Author: S.Siri Jagan

Bench: S.Siri Jagan

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C).No. 36445 of 2004(L)


1. RAMACHANDRAN R.K.V. LINEMAN GRADE II,
                      ...  Petitioner
2. K.T.PADMANABHAN, LINEMAN GRADE I,

                        Vs



1. KERALA STATE ELECTRICITY BOARD,(K.S.E.B.
                       ...       Respondent

2. THE CHIEF ENGINEER, (H.R.M.),

                For Petitioner  :DR.K.P.SATHEESAN

                For Respondent  :SRI.JOSE J.MATHEIKEL, SC, KSEB

The Hon'ble MR. Justice S.SIRI JAGAN

 Dated :08/12/2010

 O R D E R

S. SIRI JAGAN, J.

----------------------------------- W.P.(C) No.36445 OF 2004

--------------------------------------- Dated this the 8th day of December, 2010 JUDGMENT The learned counsel for the petitioners submits that the writ petition has become infructuous. Accordingly, the writ petition is dismissed as infructuous.

S. SIRI JAGAN, JUDGE acd