Kerala High Court
Ramachandran R.K.V. Lineman Grade Ii vs Kerala State Electricity Board on 8 December, 2010
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 36445 of 2004(L)
1. RAMACHANDRAN R.K.V. LINEMAN GRADE II,
... Petitioner
2. K.T.PADMANABHAN, LINEMAN GRADE I,
Vs
1. KERALA STATE ELECTRICITY BOARD,(K.S.E.B.
... Respondent
2. THE CHIEF ENGINEER, (H.R.M.),
For Petitioner :DR.K.P.SATHEESAN
For Respondent :SRI.JOSE J.MATHEIKEL, SC, KSEB
The Hon'ble MR. Justice S.SIRI JAGAN
Dated :08/12/2010
O R D E R
S. SIRI JAGAN, J.
----------------------------------- W.P.(C) No.36445 OF 2004
--------------------------------------- Dated this the 8th day of December, 2010 JUDGMENT The learned counsel for the petitioners submits that the writ petition has become infructuous. Accordingly, the writ petition is dismissed as infructuous.
S. SIRI JAGAN, JUDGE acd