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[Cites 0, Cited by 0] [Section 2] [Entire Act]

International Treaty - Subsection

Section 2(2) in Treaty between the Republic of India and the Federal Republic of Germany on Extradition

(2)A request for the consent of the Requested State under this Article shall be accompanied by all the relevant documents specified in Article 12 and by a court record of statements made by the person extradited. Paragraph 1 of Article 13 shall apply mutatis mutandis.