Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 19 in The Gujarat Industrial Relations Act, 1946 19. Periodical returns to be submitted to registrar. - Every registered union shall submit to the Registrar on such dates and in such manner as may be prescribed, periodical returns of its membership.
