Bombay High Court
Deputy Director, Directorate Of ... vs Nirav Deepak Modi (Declated F.E.O.) And ... on 5 September, 2023
Author: Gauri Godse
Bench: Revati Mohite Dere, Gauri Godse
NISHA Digitally signed by NISHA
SANDEEP CHITNIS
SANDEEP Date: 2023.09.07
CHITNIS 17:13:57 +0530 33-apeal.411.2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO.411 OF 2023
Deputy Director,
Directorate of Enforcement ... Appellant
Versus
Nirav Deepak Modi (Declated F.E.O.) & Ors. ...Respondents
Mr. Hiten Venegavkar a/w Mr. Ayush Kedia, for the Appellant.
Mr. V. B. Konde-Deshmukh, A.P.P for the Respondent - State.
Mr. Lalan Gupta a/w Mr. Aditya Malhotra, Mr. Anuj Loya, Mr.
Prakhar Mahipal i/b Shardul Amarchand Mangaldas & Co., for the
Respondent No.2.
Mr. Amey Mirajkar a/w Mr. Sankalp Sharma, Trisha Bhattacharya and
Mr. Ishwar Sethi, for the Respondent No.3.
CORAM : REVATI MOHITE DERE &
GAURI GODSE, JJ.
DATE : 5th SEPTEMBER 2023 P.C. :
1. Mr. Venegavkar appearing on behalf of the Appellant-ED seeks time to file a rejoinder affidavit. Time granted.
2. The same to be filed in the registry, within two weeks from today and advance copy be served on the other side.N. S. Chitnis 1/2 ::: Uploaded on - 07/09/2023 ::: Downloaded on - 07/09/2023 22:35:13 :::
33-apeal.411.2023.doc
3. Stand over to 25th September 2023.
GAURI GODSE, J. REVATI MOHITE DERE, J.
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