Punjab-Haryana High Court
Tarsem Singh @ Maddi vs State Of Punjab on 9 July, 2013
Author: S.S. Saron
Bench: S.S.Saron
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Crl. Appeal No.D-789-DB of 2012
Date of decision: 09.07.2013
Tarsem Singh @ Maddi ....Appellant
versus
State of Punjab ..... Respondent
CORAM : HON'BLE MR. JUSTICE S.S.SARON
HON'BLE MR. JUSTICE S.P.BANGARH
Present: Mr.Vipin Mahajan, Advocate for the appellant.
Mr. P.P.S. Thethi, Addl. AG, Punjab for the State.
S.S. SARON, J.
For orders, see order of even date passed in Murder Reference No.7 of 2012 titled 'State of Punjab versus Tarsem Singh alias Maddi'.
( S. S. Saron ) Judge ( S.P. Bangarh ) Judge 09.07.2013 A.Kaundal