Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(iv) in Foreign Exchange Management (Acquisition and Transfer of Immovable Property in India) Regulations, 2018 (iv)Provided further that the non-resident spouse is not otherwise prohibited from such acquisition.
